M/S KETI HIGHWAY DEVELOPERS PRIVATE LIMITED,INDORE vs. THE DCIT (CENTRAL), INDORE
ITA 1306/IND/2016Status: DisposedITAT Indore12 October 2018AY 2010-11
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Kavya Shrivastava vs. Hdfc Bank LTD.Madhya Pradesh · 15 Oct 2026
- M/S Gaurav Jewellers Through Proprietor Gaurav Barjatiya vs. Branch Manager Yes Bank LTD.Madhya Pradesh · 15 Oct 2026
- Kavya Shrivastava vs. State Bank Of INDIAMadhya Pradesh · 15 Oct 2026
- Paresh Textiles Prop Paresh Gudhka vs. Superintendent Range Iv Div VBombay · 15 Oct 2026
- M/S Palladium Constructions PVT LTD. vs. Principal Commissioner Of Central TaxKarnataka · 15 Oct 2026