← All Benches
ITAT Indore Bench
5,736 judgments
DEPUTY COMMISSIONER OF INCOME TAX- 5(1), INDORE, INDORE vs M/S THIRDEYE SECURITY SERVICES PVT.LTD., INDORE
ITA 609/IND/2017[2013-14]Status: Disposed23/10/2018AY 2013-14
SWASTIKA COMMODITIES PVT. LIMITED,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1), INDORE, INDORE
ITA 602/IND/2017[2012-13]Status: Disposed23/10/2018AY 2012-13
JILA SAHAKARI KENDRIYA BANK MARYADIT,MANDSAUR vs DEPUTY COMMISSIONER OF INCOME TAX, RATLAM
ITA 562/IND/2017[2013-14]Status: Disposed23/10/2018AY 2013-14
M/S JDM BUILDERS AND DEVELOPERS PVT. LTD.,BURHANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KHANDWA, KHANDWA
ITA 536/IND/2017[2010-11]Status: Disposed23/10/2018AY 2010-11
M/S ANUPAM TEXFEB PVT. LTD.,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX, KHANDWA, KHANDWA
ITA 535/IND/2017[2010-11]Status: Disposed23/10/2018AY 2010-11
SMT. VANDANA SHAH,KHANDWA vs THE ITO, KHANDWA
ITA 946/IND/2016[2008-09]Status: Disposed23/10/2018AY 2008-09
SHRI SUNIL SOJATIA,INDORE vs THE ACIT CIRCLE -2(1), INDORE
ITA 312/IND/2015[2010-11]Status: Disposed23/10/2018AY 2010-11
SHRI PRABHAT SOJATIA,INDORE vs THE ACIT 2(1), INDORE
ITA 310/IND/2015[2010-11]Status: Disposed23/10/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX- 3(1), INDORE vs M/S MADHYA PRADESH FINANCIAL CORPORATION, INDORE
ITA 627/IND/2017[2005-06]Status: Disposed22/10/2018AY 2005-06
DEPUTY COMMISSIONER OF INCOME TAX- 3(1), INDORE vs M/S MADHYA PRADESH FINANCIAL CORPORATION, INDORE
ITA 626/IND/2017[2001-02]Status: Disposed22/10/2018AY 2001-02
M/S. FORTUNE BUILDERS,BHOPAL vs THE ACIT CENTRAL -II, BHOPAL
ITA 84/IND/2017[2006-07]Status: Disposed18/10/2018AY 2006-07
M/S. FORTUNE BUILDERS,BHOPAL vs THE ACIT CENTRAL -II, BHOPAL
ITA 83/IND/2017[2005-06]Status: Disposed18/10/2018AY 2005-06
M/S. FORTUNE BUILDERS,BHOPAL vs THE ACIT CENTRAL -II, BHOPAL
ITA 82/IND/2017[2004-05]Status: Disposed18/10/2018AY 2004-05
DINKAR LAXMAN MUJUMDAR,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL (1), BHOPAL, BHOPAL
ITA 593/IND/2017[2015-16]Status: Disposed18/10/2018AY 2015-16
RAJRATAN GLOBAL WIRES LTD.,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(1), INDORE, INDORE
ITA 589/IND/2017[2013-14]Status: Disposed18/10/2018AY 2013-14
SHRI SURESH CHAND JAIN,JHABUA vs DEPUTY COMMISSIONER OF INCOME TAX, RATLAM, RATLAM
ITA 591/IND/2017[2013-14]Status: Disposed17/10/2018AY 2013-14
SHRI AKHILESH JOSHI,DEWAS vs INCOME TAX OFFICER-2, DEWAS, DEWAS
ITA 579/IND/2017[2010-11]Status: Disposed17/10/2018AY 2010-11
LATE SMT.KAMLA BAI L/H SHRI AKHILESH JOSHI,DEWAS vs INCOME TAX OFFICER-2, DEWAS, DEWAS
ITA 578/IND/2017[2010-11]Status: Disposed17/10/2018AY 2010-11
SHRI VISHNU MURLIDHAR PAWAR,BURHANPUR vs INCOME TAX OFFICER, BURHANPUR
ITA 564/IND/2017[2008-09]Status: Disposed17/10/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX-2 (1), INDORE vs M/S EAGLE SEED & BIOTECH L., INDORE
ITA 551/IND/2017[2003-04]Status: Disposed17/10/2018AY 2003-04