← All Benches
ITAT Indore Bench
5,736 judgments
THE ACIT-2(1), UJJAIN vs SHRI SANJAY BAGDI, UJJAIN
ITA 327/IND/2017[2012-13]Status: Disposed13/11/2018AY 2012-13
M/S MAYANK BIDASRIA MEMORIAL CHARITABLE TRUST,INDORE vs THE CIT(E), BHOPAL
ITA 866/IND/2016[-]Status: Disposed13/11/2018
M/S MAYANK BIDASRIA MEMORIAL CHARITABLE TRUST,INDORE vs THE CIT-E, INDORE
ITA 625/IND/2016[-]Status: Disposed13/11/2018
THE DCIT, 2(1), BHOPAL vs M/S. AYUSHMATI EDUCATION AND SOCIAL SOCIETY, BHOPAL
ITA 923/IND/2016[2004-05]Status: Disposed6/11/2018AY 2004-05
THE ACIT-3(1), INDORE vs M/S. NMI INDUSTRIES PVT. LTD., INDORE
ITA 529/IND/2016[2008-09]Status: Disposed6/11/2018AY 2008-09
M/S NMI INDUSTRIES PVT. LTD.,INDORE vs THE ITO-4(1), INDORE
ITA 453/IND/2016[2010-11]Status: Disposed6/11/2018AY 2010-11
SHRI PRAMOD KUMAR SETHI,INDORE vs THE ACIT 3(1), INDORE
ITA 392/IND/2014[2006-07]Status: Disposed6/11/2018AY 2006-07
THE ACIT, 3(1), INDORE vs SHRI PRAMOD KUMAR SETHI, INDORE
ITA 383/IND/2014[2007-08]Status: Disposed6/11/2018AY 2007-08
THE ACIT, 3(1), INDORE vs SHRI PRAMOD KUMAR SETHI, INDORE
ITA 382/IND/2014[2006-07]Status: Disposed6/11/2018AY 2006-07
SMT. AABHADEVI AGRAWAL,BURHANPUR vs INCOME TAX OFFICER, BURHANPUR
ITA 628/IND/2017[2010-11]Status: Disposed30/10/2018AY 2010-11
M/S J.K. INDUSTRIES,INDORE vs THE ACIT, CIRCLE 5(1), INDORE
ITA 280/IND/2017[2012-13]Status: Disposed30/10/2018AY 2012-13
SHRI SUNDERDAS JETWANI,INDORE vs THE ITO CIRCLE 2(1), INDORE
ITA 275/IND/2017[2008-09]Status: Disposed30/10/2018AY 2008-09
M/S. ABSOLUTE HR SOLUTIONS PVT. LTD.,BHOPAL vs THE PR.CIT-1, BHOPAL
ITA 243/IND/2017[2012-13]Status: Disposed30/10/2018AY 2012-13
SMT. ANNAPURNA MAHESHWARI,INDORE vs THE ITO-4(1), INDORE
ITA 252/IND/2016[2010-11]Status: Disposed30/10/2018AY 2010-11
SHRI PRADEEP MAHESHWARI HUF,INDORE vs THE ACIT 3(1), INDORE
ITA 53/IND/2014[2008-09]Status: Disposed30/10/2018AY 2008-09
SMT. ANNAPURNA MAHESHWARI,INDORE vs THE ACIT, 4(1), INDORE
ITA 315/IND/2012[2008-09]Status: Disposed30/10/2018AY 2008-09
SHRI MAHAVEER PRASAD AGRAWAL,RAJGARH vs INCOME TAX OFFICER -2(1), UJJAIN
ITA 699/IND/2017[2003-04]Status: Disposed25/10/2018AY 2003-04
INCOME TAX OFFICER, NEEMUCH vs M/S KRISHNA WARE HOUSE, NEEMUCH
ITA 695/IND/2017[2012-13]Status: Disposed25/10/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX- 3(1), INDORE vs M/S MADHYA PRADESH FINANCIAL CORPORATION, INDORE
ITA 625/IND/2017[2000-01]Status: Disposed23/10/2018AY 2000-01
DEPUTY COMMISSIONER OF INCOME TAX- 5(1), INDORE, INDORE vs M/S THIRDEYE SECURITY SERVICES PVT.LTD., INDORE
ITA 610/IND/2017[2014-15]Status: Disposed23/10/2018AY 2014-15
