← All Benches
ITAT Indore Bench
5,736 judgments
THE ITO 2(2), INDORE vs SMT. MANORAMA DEVI AGRAWAL, INDORE
ITA 424/IND/2017[2008-09]Status: Disposed8/1/2019AY 2008-09
THE ACIT, (CENTRAL)-II, BHOPAL vs SHRI AJAY BHADAURIA, BHOPAL
ITA 315/IND/2017[2013-14]Status: Disposed8/1/2019AY 2013-14
THE ACIT, (CENTRAL)-II, BHOPAL vs SMT. SMITA BHADAURIA, BHOPAL
ITA 314/IND/2017[2013-14]Status: Disposed8/1/2019AY 2013-14
THE ITO-1, RATLAM vs SMT. BILKIS BAI BADNAWARWALA, RATLAM
ITA 205/IND/2017[2008-09]Status: Disposed8/1/2019AY 2008-09
THE ITO-1, RATLAM vs SHRI KALIMUDDIN BADNAWARWALA, RATLAM
ITA 204/IND/2017[2008-09]Status: Disposed8/1/2019AY 2008-09
THE DCIT, (CENTRAL)- I, BHOPAL vs M/S. AG8 VENTURES LTD., BHOPAL
ITA 473/IND/2015[2010-11]Status: Disposed8/1/2019AY 2010-11
THE DCIT, (CENTRAL)- I, BHOPAL vs M/S. AG8 VENTURES LTD., BHOPAL
ITA 472/IND/2015[2007-08]Status: Disposed8/1/2019AY 2007-08
THE ACIT-3(1), INDORE vs M/S. JAWAHARLAL PANNALAL NEMA (HUF), INDORE
ITA 324/IND/2015[2008-09]Status: Disposed8/1/2019AY 2008-09
THE DCIT-3(1), INDORE vs SHRI RITESH AJMERA, INDORE
ITA 51/IND/2017[2008-09]Status: Disposed3/1/2019AY 2008-09
SHRI OM PRAKASH PATIDAR (HUF),INDORE vs THE ITO 2(4), INDORE
ITA 220/IND/2017[2013-14]Status: Disposed3/1/2019AY 2013-14
M/S. BHANDARI GROUP OF HOSPITALS & INSTITUTIONS,INDORE vs THE CIT - I, INDORE
ITA 657/IND/2014[-]Status: Disposed3/1/2019
M/S. BHANDARI GROUP OF HOSPITALS & INSTITUTIONS,INDORE vs THE CIT - I, INDORE
ITA 656/IND/2014[-]Status: Disposed3/1/2019
M/S MADHYA PRADESH MADHYAM,BHOPAL vs THE ACIT 1(2), BHOPAL
ITA 280/IND/2014[2009-10]Status: Disposed3/1/2019AY 2009-10
M/S MADHYA PRADESH MADHYAM,BHOPAL vs THE ACIT, BHOPAL
ITA 692/IND/2013[2010-11]Status: Disposed3/1/2019AY 2010-11
VISCUS INFOTECH LIMITED,INDORE vs INCOME TAX OFFICER 4(3), INORE
ITA 708/IND/2017[2009-2010]Status: Disposed2/1/2019AY 2009-2010
DEPUTY COMMISSIONER OF INCOME TAX-2 (1), INDORE, INDORE vs M/S DTHRI HEALTH CARE PVT. LTD. (M.P), INDORE
ITA 604/IND/2017[2013-14]Status: Disposed2/1/2019AY 2013-14
THE DCIT, (CENTRAL)-1, BHOPAL vs SMT. SMITA PANDEY, BHOPAL
ITA 414/IND/2017[2013-14]Status: Disposed2/1/2019AY 2013-14
M/S. SICA EDUCATION TRUST (REGD.),INDORE vs THE ACIT 3(1), INDORE
ITA 124/IND/2017[2003-04]Status: Disposed2/1/2019AY 2003-04
M/S. SICA EDUCATION TRUST (REGD.),INDORE vs THE ACIT 3(1), INDORE
ITA 123/IND/2017[2002-03]Status: Disposed2/1/2019AY 2002-03
M/S. ANAND SAGAR REAL ESTATES PVT. LTD.,INDORE vs THE CIT-1, INDORE
ITA 336/IND/2015[2010-11]Status: Disposed2/1/2019AY 2010-11
