← All Benches
ITAT Indore Bench
5,736 judgments
THE ACIT, 2(1), INDORE vs SHRI DR. RAJIV CHAUDHARY, INDORE
ITA 167/IND/2011[2004-05]Status: Disposed2/1/2019AY 2004-05
ACIT2(1), UJJAIN vs SHRI VISHNU PRASAD SINGHAL, SHAJAPUR
ITA 637/IND/2018[2011-12]Status: Disposed24/12/2018AY 2011-12
SHRI DHANNALA GEHLOT,DHAR vs ITO, DHAR
ITA 632/IND/2018[15-16]Status: Disposed24/12/2018
SHRI DHANNALA GEHLOT,DHAR vs ITO, DHAR
ITA 631/IND/2018[14-15]Status: Disposed24/12/2018
SHRI RAMCHANDRA PUSHKAR RAI,KHNDWA vs ITO 1, KHANDWA
ITA 63/IND/2018[2013-2014]Status: Disposed20/12/2018AY 2013-2014
SHRI RAVI PRAKASH LANGER PROP M/S LANGER AUTO SALES & SEVICES, UJJAIN,UJJAIN vs ACIT 2 (1), UJJAIN
ITA 717/IND/2017[13-14]Status: Disposed20/12/2018
M/S SUYASH ESIM PVT. LTD,INDORE vs ITO 2 (4), INDORE
ITA 707/IND/2017[12-13]Status: Disposed20/12/2018
SHRI MANGILAL CHAUDHARY,INDORE vs THE ITO 2(4), INDORE
ITA 67/IND/2017[2011-12]Status: Disposed17/12/2018AY 2011-12
M/S SHAGUN DEVELOPERS,INDORE vs ITO 4(3), INDORE
ITA 588/IND/2017[2007-08]Status: Disposed17/12/2018AY 2007-08
THE ITO-2(4), INDORE vs SHRI MANGILAL CHOUDHARY, INDORE
ITA 37/IND/2017[2011-12]Status: Disposed17/12/2018AY 2011-12
M/S. BHAGIRATH COACH & METAL FABRICATORS PVT. LTD.,INDORE vs THE DCIT 1(1), INDORE
ITA 351/IND/2017[2013-14]Status: Disposed17/12/2018AY 2013-14
M/S. STI (INDIA) LTD.,INDORE vs THE ACIT-5(1), INDORE
ITA 42/IND/2017[2005-06]Status: Disposed11/12/2018AY 2005-06
SHRI ASHOK KUMAR KAITHWAS,BHOPAL vs THE ITO-1(1), BHOPAL
ITA 508/IND/2016[2007-08]Status: Disposed11/12/2018AY 2007-08
SMT. CHANDRAVATI KAITHWAS,BHOPAL vs THE ITO-1(1), BHOPAL
ITA 506/IND/2016[2008-09]Status: Disposed11/12/2018AY 2008-09
THE DY./ACIT, 3(1), BHOPAL vs M/S. GENDA LAL HAZARILAL & COMPANY, SEHORE
ITA 1320/IND/2016[2009-10]Status: Disposed11/12/2018AY 2009-10
RASHMI MUJUMDAR,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL (1), BHOPAL, BHOPAL
ITA 592/IND/2017[2015-16]Status: Disposed10/12/2018AY 2015-16
THE ACIT, 5(1), INDORE vs M/S. SYMBIOTIC PHARMALAB LTD., INDORE
ITA 373/IND/2016[2009-10]Status: Disposed10/12/2018AY 2009-10
M.P.TOURISM DEVELOPMENT CORPORATION, BHOPAL,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX 2 (1), BHOPAL
ITA 448/IND/2017[2012-13]Status: Disposed6/12/2018AY 2012-13
THE ITO, 5(1), INDORE vs SHRI PRINCE PARYANI, INDORE
ITA 234/IND/2017[2012-13]Status: Disposed6/12/2018AY 2012-13
THE ITO-5(1), INDORE vs SHRI KISHORE HARIRAM PARYANI HUF, INDORE
ITA 233/IND/2017[2012-13]Status: Disposed6/12/2018AY 2012-13
