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ITAT Indore Bench
5,736 judgments
SMT. DROPADI KALRA,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 97/IND/2017[2009-10]Status: Disposed10/1/2019AY 2009-10
SMT. DROPADI KALRA,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 96/IND/2017[2008-09]Status: Disposed10/1/2019AY 2008-09
SMT. DROPADI KALRA,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 95/IND/2017[2007-08]Status: Disposed10/1/2019AY 2007-08
SHRI NANAKRAM KALRA,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 94/IND/2017[2011-12]Status: Disposed10/1/2019AY 2011-12
SHRI NANAKRAM KALRA,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 93/IND/2017[2010-11]Status: Disposed10/1/2019AY 2010-11
SHRI NANAKRAM KALRA,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 92/IND/2017[2009-10]Status: Disposed10/1/2019AY 2009-10
SHRI NANAKRAM KALRA,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 91/IND/2017[2008-09]Status: Disposed10/1/2019AY 2008-09
SHRI NANAKRAM KALRA,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 90/IND/2017[2007-08]Status: Disposed10/1/2019AY 2007-08
SHRI DEEPAK KALRA,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 87/IND/2017[2010-11]Status: Disposed10/1/2019AY 2010-11
SHRI DEEPAK KALRA,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 86/IND/2017[2008-09]Status: Disposed10/1/2019AY 2008-09
SHRI DEEPAK KALRA,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 85/IND/2017[2007-08]Status: Disposed10/1/2019AY 2007-08
M/S. SM & SM RESORTS N HOTELS INTERNATIONAL LTD.,INDORE vs THE DCIT (CENTRAL-1), INDORE
ITA 79/IND/2017[2011-12]Status: Disposed10/1/2019AY 2011-12
M/S. SM & SM RESORTS N HOTELS INTERNATIONAL LTD.,INDORE vs THE DCIT (CENTRAL-1), INDORE
ITA 78/IND/2017[2010-11]Status: Disposed10/1/2019AY 2010-11
SHRI AKHILESH KUMAR GUPTA,BHOPAL vs INCOME TAX OFFICER 1 (2), BHOPAL
ITA 496/IND/2017[2007-08]Status: Disposed10/1/2019AY 2007-08
M/S HINDUSTAN EQUIPMENT PVT. LTD.,INDORE vs THE ACIT 5(1), INDORE
ITA 394/IND/2017[2011-12]Status: Disposed10/1/2019AY 2011-12
THE DCIT-3(1), INDORE vs KUMARI SHEETAL GARG, INDORE
ITA 254/IND/2017[2008-09]Status: Disposed10/1/2019AY 2008-09
M/S. MANISH FILMS PVT. LTD.,INDORE vs THE ITO 3(1), INDORE
ITA 152/IND/2015[2010-11]Status: Disposed10/1/2019AY 2010-11
THE ACIT, CIRCLE 2(1), INDORE vs DR. SHRI RAJEEV CHAUDHARY, INDORE
ITA 293/IND/2012[2008-09]Status: Disposed10/1/2019AY 2008-09
SMT. NEETA RAI,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL)-1, BHOPAL
ITA 684/IND/2017[2015-16]Status: Disposed8/1/2019AY 2015-16
DINESH JAIN,SHAJAPUR vs PRINCIPLE COMMISSIONER AAYAKAR BHAWAN, UJJAIN, UJJAIN
ITA 598/IND/2017[12-13]Status: Disposed8/1/2019