← All Benches
ITAT Indore Bench
5,736 judgments
CENTRAL BANK OF INDIA,GAIRRATHGANJ vs DEPUTY COMMISSIONER OF INCOME TAX 2(1)(2), GAIRRATHGANJ
ITA 122/IND/2018[13-14]Status: Disposed22/1/2019
CENTRAL BANK OF INDIA,DOLARIYA vs DCIT, BHOPAL
ITA 121/IND/2018[14-15]Status: Disposed22/1/2019
CENTRAL BANK OF INDIA,DOLARIYA BRANCH,DOLARIYA BRANCH vs DY,CIT CPC TDS, GHAZIABAD
ITA 120/IND/2018[14-15,26q1]Status: Disposed22/1/2019
CENTRAL BANK OF INDIA,DOLARIYA BRANCH,DOLARIYA BRANCH vs DY,CIT CPC TDS, GHAZIABAD
ITA 119/IND/2018[14-15,24q3]Status: Disposed22/1/2019
CENTRAL BANK OF INDIA,DOLARIYA BRANCH,DOLARIYA BRANCH vs DY,CIT CPC TDS, GHAZIABAD
ITA 118/IND/2018[14-15,24q1]Status: Disposed22/1/2019
CENTRAL BANK OF INDIA,DOLARIYA BRANCH,DOLARIYA BRANCH vs DY,CIT CPC TDS, GHAZIABAD
ITA 117/IND/2018[13-14,26q4]Status: Disposed22/1/2019
CENTRAL BANK OF INDIA,DOLARIYA BRANCH,DOLARIYA BRANCH vs DY,CIT CPC TDS, GHAZIABAD
ITA 116/IND/2018[13-14,24q4]Status: Disposed22/1/2019
CENTRAL BANK OF INDIA, BEGUMGUNJ BRANCH,BEGUMGUN BRANCH vs DY,CIT CPC TDS, GHAZIABAD
ITA 115/IND/2018[14-15/26q-1]Status: Disposed22/1/2019
CENTRAL BANK OF INDIA, BEGUMGUNJ BRANCH,BEGUMGUN BRANCH vs DY,CIT CPC TDS, GHAZIABAD
ITA 114/IND/2018[13-14,26q-2]Status: Disposed22/1/2019
CENTRAL BANK OF INDIA, BEGUMGUNJ BRANCH,BEGUMGUN BRANCH vs DY,CIT CPC TDS, GHAZIABAD
ITA 113/IND/2018[13-14,26q2]Status: Disposed22/1/2019
GOKULDAS HOSPITAL PVT.LTD.,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX -CPC(TDS), GHAZIABAD
ITA 1/IND/2018[2013-14]Status: Disposed22/1/2019AY 2013-14
SHRI RAJYAVARDHAN SINGH,INDORE vs THE ACIT CIRCLE 5(1), INDORE
ITA 421/IND/2017[2009-10]Status: Disposed22/1/2019AY 2009-10
SHRI RAJYAVARDHAN SINGH,INDORE vs THE ACIT CIRCLE 5(1), INDORE
ITA 420/IND/2017[2009-10]Status: Disposed22/1/2019AY 2009-10
M/S. M P AUDYOGIK KENDRA VIKAS NIGAM (BHOPAL),BHOPAL vs THE CIT (EXEMPTION), BHOPAL
ITA 217/IND/2015[-]Status: Disposed21/1/2019
SHRI RAKESH SINGH GAUTAM,LABED DISTRICT DHAR vs ASSISTANT COMMISSIONER OF INCOME TAX 1 (2), INDORE
ITA 635/IND/2017[2006-07]Status: Disposed18/1/2019AY 2006-07
ANANJAY CONSTRUCTION & CONTRACTS,BHOPAL vs INCOME TAX OFFICER 1(2), BHOPAL, BHOPAL
ITA 586/IND/2017[2013-14]Status: Disposed16/1/2019AY 2013-14
THE ITO, WARD 4(5), INDORE vs SHRI RAMCHARAN THAKUR, INDORE
ITA 54/IND/2017[2012-13]Status: Disposed16/1/2019AY 2012-13
SHRIMATI. ARCHANA AGRAWAL,BHOPAL vs DYPTI COMMISSIONER OF INCOME TAX, (CENTRAL)-1, BHOPAL
ITA 503/IND/2017[2012-13]Status: Disposed15/1/2019AY 2012-13
DY. COMMISSIONER OF INCOME TAX (CENTRAL)-1, INDORE, INDORE vs M/S PUMARTH COMMODITIES PVT. LTD. INDORE, INDORE
ITA 455/IND/2017[2013-14]Status: Disposed11/1/2019AY 2013-14
SHRI JUZER BANNATWALA,INDORE vs THE ITO-2(4), INDORE
ITA 354/IND/2017[2012-13]Status: Disposed11/1/2019AY 2012-13
