← All Benches
ITAT Indore Bench
5,727 judgments
ABUL HUSAN JUNAID,SENDHWA vs ASSESSMENT UNIT INCOME TAX DEPARMENT, SENDHWA
ITA 1028/IND/2025[2021-2022]Status: Disposed21/5/2026AY 2021-2022
INCOME TAX OFFICER, ITARSI vs SHYAM SUNDER BHARGAVA, PIPARIYA
ITA 858/IND/2024[2015-16]Status: Disposed21/5/2026AY 2015-16
SEWA SHAHKARI SANSTHA MRYADIT,RAHETI vs COMMISSIONER OF INCOME TAX( APPEAL), NFAC , DELHI
ITA 825/IND/2024[2018-19]Status: Disposed21/5/2026AY 2018-19
SUBHASH CHANDRA AGRAWAL,SUBHASH CHANDRA GRAIN MERCHANT vs PRINCIPAL COMMISSIONER OF INCOME TAX - 1, AAYKAR BHAWAN , ARERA HILLS, HOSHANGABAD ROAD
ITA 550/IND/2024[2013-14]Status: Disposed21/5/2026AY 2013-14
STAR DWELLINGS PRIVATE LIMITED,BHOPAL vs ITO,2(1), BHOPAL, BHOPAL
ITA 640/IND/2025[2018-19]Status: Disposed20/5/2026AY 2018-19
INCOME TAX OFFICER, INDORE vs TARUN DOSHI, INDORE
ITA 995/IND/2025[2024-25]Status: Disposed19/5/2026AY 2024-25
ITO-1(1), UJJAIN vs PREETI CHHAJED, UJJAIN
ITA 970/IND/2025[2024-25]Status: Disposed18/5/2026AY 2024-25
ASHOK KUMAR JAIN,INDORE vs INCOME TAX OFFICER, 1(1) INDORE, INDORE
ITA 84/IND/2026[2013-14]Status: Disposed14/5/2026AY 2013-14
SHUBHAM AGENCIES,INDORE vs DCIT/ACIT-4(1), INDORE, INDORE
ITA 46/IND/2026[2022-23]Status: Disposed14/5/2026AY 2022-23
ARPIT KUMAR AGRAWAL,HARDA vs ITO-1, HARDA
ITA 40/IND/2026[2017-18]Status: Disposed14/5/2026AY 2017-18
SHABANA JUNED AHMED,BHOPAL vs ITO 2(1) , BHOPAL
ITA 21/IND/2026[2012-13]Status: Disposed14/5/2026AY 2012-13
RAKESH GARG,INDORE vs ITO 4(3), INDORE
ITA 138/IND/2026[2013-14]Status: Disposed14/5/2026AY 2013-14
MADHYA PRADESH VIGYAN SABHA ,BHOPAL vs INCOME TAX OFFICER EXEMPTION, BHOPAL, BHOPAL
ITA 822/IND/2025[2019-20]Status: Disposed14/5/2026AY 2019-20
MADHYA PRADESH VIGYAN SABHA,BHOPAL vs INCOME TAX OFFICER EXEMPTION WARD BHOPAL, BHOPAL
ITA 821/IND/2025[2016-17]Status: Disposed14/5/2026AY 2016-17
NAKHRALI,BHOPAL vs ACIT CENTRAL CIRCLE - 1, BHOPAL, BHOPAL
ITA 763/IND/2025[2019-20]Status: Disposed14/5/2026AY 2019-20
USHA RANI LAXMESHWAR,BENGALURU vs CIT(A), DELHI
ITA 656/IND/2025[2016-17]Status: Disposed14/5/2026AY 2016-17
SUNSHINE HATCHERIES PRIVATE LIMITED,BHOPAL vs DCIT/ACIT,5(1),, BHOPAL
ITA 651/IND/2025[2018-19]Status: Disposed14/5/2026AY 2018-19
PRESTIGE UNIVERSITY,INDORE vs CIT EXEMPTION , BHOPAL
ITA 64/IND/2025[2023-24 TO 2025-26]Status: Disposed14/5/2026
SAHARAYN UNIVERSAL MULTIPURPOSE SOCIETY LTD,BHOPAL vs DCIT/ACIT 1(1), BHOPAL, AYAKAR BAHWAN
ITA 566/IND/2025[2016-17]Status: Disposed14/5/2026AY 2016-17
NARESH KUMAR DOSHI,MANDSAUR vs DCIT CIRCLE-1, UJJAIN
ITA 49/IND/2025[2018-19]Status: Disposed14/5/2026AY 2018-19
