← All Benches
ITAT Indore Bench
5,727 judgments
JILA SAHAKARI KENDRIYA BANK MARYADIT, SHAJAPUR,SHAJAPUR vs ACIT -1(1), UJJAIN, UJJAIN
ITA 1062/IND/2025[2013-14]Status: Disposed3/6/2026AY 2013-14
THE PRESIDENT WELFARE CENTER POLICE TRAINING CENTER PANCHMARHI,PANCHMARHI vs ASSESSING AUTHORITY FACE LESS ASSESSMENT UNIT INCOME TAX DEPARTMENT, ITARSI
ITA 798/IND/2025[2018-19]Status: Disposed22/5/2026AY 2018-19
THE PRESIDENT WELFARE CENTER POLICE TRAINING SCHOOL PANCHMARHI,PANCHMAHRI vs ASSESSING AUTHORITY NATIONAL FACELESS PENALTY CENTER, ITARSI
ITA 797/IND/2025[2018-19]Status: Disposed22/5/2026AY 2018-19
THE PRESIDENT WELFARE CENTER POLICE TRAINING SCHOOL PANCHMARHI,PACHMARHI vs ASSESSING AUTHORITY INCOME TAX DEPARTMENT FACE LESS PENALTY CENTER , ITARSI
ITA 796/IND/2025[2018-19]Status: Disposed22/5/2026AY 2018-19
JITENDRA SINGH PARMAR,INDORE vs ITO1 (1) IND, INDORE
ITA 90/IND/2026[2011-12]Status: Disposed21/5/2026AY 2011-12
JABALPUR AGRAWAL SABHA,JABALPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION) , BHOPAL
ITA 504/IND/2026[2026]Status: Disposed21/5/2026
SAMIR,UJJAIN vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 990/IND/2025[2019-20]Status: Disposed21/5/2026AY 2019-20
HAIHAIY KSHATRIYA KALCHURI SARVAVARGIYA JAISWAL KALAL SAMAJ TRUST OMKARESHWAR,OMKARESHWAR vs ITO-1, KHANDWA, KHANDWA
ITA 946/IND/2025[NIL]Status: Disposed21/5/2026
ANUP KUMAR AGRAWAL,BARWANI vs INCOME TAX OFFICER, SENDHWA, SENDHWA
ITA 940/IND/2025[2021-22]Status: Disposed21/5/2026AY 2021-22
ANITA KESARI,INDORE vs INCOME TAX OFFICER-1(1), INDORE, INDORE
ITA 784/IND/2025[2017-18]Status: Disposed21/5/2026AY 2017-18
ANITA KESARI,INDORE vs ITO-1(1), INDORE, INDORE
ITA 783/IND/2025[2017-18]Status: Disposed21/5/2026AY 2017-18
MADHYA PRADESH POLICE HOUSING CORPORATION LIMITED,BHOPAL vs ACIT - 2(1), BHOPAL, BHOPAL
ITA 493/IND/2025[2013-14]Status: Disposed21/5/2026AY 2013-14
AAS,INDORE vs EXEMPTION WARD INDORE, INDORE
ITA 316/IND/2025[2022-23]Status: Disposed21/5/2026AY 2022-23
AROLEEN SOFTECH AND ENGINEERING PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER - 1(1), INDORE, INDORE
ITA 145/IND/2025[2014-15]Status: Disposed21/5/2026AY 2014-15
AROLEEN SOFTECH AND ENGINEERING PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER - 1(1), INDORE, INDORE
ITA 144/IND/2025[2013-14]Status: Disposed21/5/2026AY 2013-14
AROLEEN SOFTECH AND ENGINEERING PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER - 1(1), INDORE, INDORE
ITA 143/IND/2025[2012-13]Status: Disposed21/5/2026AY 2012-13
KHALID MOHD. KHAN,VILLAGE CHHAN, POST MISROD, BHOPAL, MADHYA PRADESH vs INCOME TAX OFFICER 2(3) BHOPAL, AAYKAR BHAWAN BHOPAL
ITA 1084/IND/2025[2013-14]Status: Disposed21/5/2026AY 2013-14
UPPADA APPALA REDDY ,BHEEMUNIPATNAM (TALUK) vs ITO WARD 1(2), BHOPAL, BHOPAL
ITA 1058/IND/2025[2019-20]Status: Disposed21/5/2026AY 2019-20
UPPADA APPALA REDDY,BHEEMUNIPATNAM (TALUK) vs ITO WARD 1(2), BHOPAL, BHOPAL
ITA 1057/IND/2025[2019-20]Status: Disposed21/5/2026AY 2019-20
UPPADA APPALA REDDY ,VISHAKHAPATNAM vs ITO WARD 1(2), BHOPAL, BHOPLA
ITA 1056/IND/2025[2019-20]Status: Disposed21/5/2026AY 2019-20
