← All Benches
ITAT Indore Bench
5,727 judgments
AWASTHI BROTHERS,INDORE vs ITO 4(3), IND, INDORE
ITA 352/IND/2025[2017-18]Status: Disposed14/5/2026AY 2017-18
NARESH KUMAR DOSHI,UJJAIN vs ADDL.JCIT CIRCLE -1, UJJAIN
ITA 151/IND/2025[18-19]Status: Disposed14/5/2026
RAJENDRA SINGH KHICHI,DEWAS vs INCOME TAX OFFICER, DELHI
ITA 427/IND/2024[2011-2012]Status: Disposed14/5/2026AY 2011-2012
CHANDRASHEKHAR JANGDE,BURHANPUR vs ITO, BURHANPUR, BURHANPUR
ITA 20/IND/2026[2020-21]Status: Disposed8/5/2026AY 2020-21
SMT. CHOUTHI BAI AGRAWAL DHARMIK AVM PARMARTHIK TRUST,SHRIRAM NAGAR vs OFFICE OF THE INCOME TAX OFFICER, EXEMPTION, AAYAKAR BHAWAN MAIN BUILDING
ITA 18/IND/2026[2015-16]Status: Disposed8/5/2026AY 2015-16
SMT. CHOUTHI BAI AGRAWAL DHARMIK AVM PARMARTHIK TRUST,SHRI RAM NAGAR vs OFFICE OF INCOME TAX, EXEMPTION, EXEMPTION WARD INDORE
ITA 17/IND/2026[2014-15]Status: Disposed8/5/2026AY 2014-15
MCKENZIE PHILIP (INDIA) LLP,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX DCIT 1(1), BHOPAL
ITA 115/IND/2026[2016-17]Status: Disposed8/5/2026AY 2016-17
SEWA SAKH SAHKARI SANSTHA MARYADIT BIJALPUR,INDORE vs ITO 1(1), INDORE, INDORE
ITA 111/IND/2026[2018-19]Status: Disposed8/5/2026AY 2018-19
BAGLI PRAGATI SAMITI,INDORE vs DLC-WX-(267)(4), INCOME TAX DEPARTMENT, UJJAIN
ITA 982/IND/2025[2018-2019]Status: Disposed8/5/2026AY 2018-2019
SHASHI BHUSHAN KHANDELWAL,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX -1(1), INDORE, INDORE
ITA 937/IND/2025[2016-17]Status: Heard8/5/2026AY 2016-17
ANAND KUMAR GUPTA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL (CIRCLE) 2 , BHOPAL, BHOPAL
ITA 936/IND/2025[2007-08]Status: Heard8/5/2026AY 2007-08
RAJENDRA KUMAR,SHAJAPUR vs INCOME TAX OFFICER, SHAJAPUR
ITA 931/IND/2025[2019-2020]Status: Heard8/5/2026AY 2019-2020
VELOURS NIRMAN PRIVATE LIMITED,INDORE vs CIT(APPEALS)-3,BHOPAL, BHOPAL
ITA 926/IND/2025[2022-23]Status: Disposed8/5/2026AY 2022-23
SHANTI REALTY PRIVATE LIMITED,INDORE vs CIT(APPEALS)-3,BHOPAL, BHOPAL
ITA 919/IND/2025[2022-23]Status: Disposed8/5/2026AY 2022-23
ROHIT ENTERPRISES,INDORE vs CIT(APPEALS)-3,BHOPAL, BHOPAL
ITA 917/IND/2025[2022-23]Status: Disposed8/5/2026AY 2022-23
MID INDIA CREATIONS LLP,INDORE vs CIT(APPEALS)-3,BHOPAL, BHOPAL
ITA 916/IND/2025[2022-23]Status: Disposed8/5/2026AY 2022-23
APPLE REALMART PVT LTD,INDORE vs CIT(APPEALS)-3,BHOPAL, BHOPAL
ITA 915/IND/2025[2022-23]Status: Disposed8/5/2026AY 2022-23
BANSAL PATHWAYS DAMOH KATNI PRIVATE LIMITED,BANSAL ONE vs CIT-1(1), AAYKAR BHAWAN
ITA 908/IND/2025[2020-21]Status: Disposed8/5/2026AY 2020-21
JMD PALACE AND RESORTS PRIVATE LIMITED,RATLAM vs DCIT/ACIT 1(1), UJN, UJJAIN
ITA 906/IND/2025[2018-19]Status: Disposed8/5/2026AY 2018-19
SAAJ CLUB & HOTELS PRIVATE LIMITED,INDORE vs CIT(APPEALS)-3,BHOPAL, BHOPAL
ITA 891/IND/2025[2022-23]Status: Disposed8/5/2026AY 2022-23
