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ITAT Indore Bench

5,736 judgments

INCOME TAX OFFICER-5(5), INDORE vs SHRI RAJEEV SAREEN, INDORE

ITA 613/IND/2017[2012-13]Status: Disposed17/10/2022AY 2012-13

M/S BRIDGESTONE INDIA PRIVATE LIMITED,DHAR vs THE DCIT 1(1), INDORE

ITA 417/IND/2017[2012-13]Status: Disposed17/10/2022AY 2012-13

SMT. PARUL BANSAL,BHOPAL vs THE ACIT CENTRAL-1, BHOPAL

ITA 102/IND/2017[2012-13]Status: Disposed17/10/2022AY 2012-13

AJEET ALIAS AJAY TALREJA,BHOPAL vs THE ITO 2 (4), BHOPAL

ITA 172/IND/2022[2017-18]Status: Disposed14/10/2022AY 2017-18

SHRI NAGULAL,UJJAIN vs ITO-1(1), UJJAIN

ITA 28/IND/2021[2010-11]Status: Disposed14/10/2022AY 2010-11

KISHOREE LAL PRAJAPATI,BHOPAL vs THE PCIT-2,BHOPAL, INDORE

ITA 205/IND/2021[2011-12]Status: Disposed14/10/2022AY 2011-12

SHRI DEVENTRASHUKLA,UJJAIN vs ITO-1(1), UJJAIN

ITA 282/IND/2020[2012-13]Status: Disposed14/10/2022AY 2012-13

GUDSTAR BUILDERS P LTD,GWALIOR vs ACIT CENTRAL GWALIOR STATION BHOPAL, BHOPAL

ITA 277/IND/2020[2011-12]Status: Disposed14/10/2022AY 2011-12

PRATHAM VAHINI VISBAL SAKH SAHKARITA MY,INDORE vs ITO5(2), INDORE

ITA 142/IND/2020[2016-17]Status: Disposed14/10/2022AY 2016-17

SIDDHLAXMI SAKH SAHAKARITA MY,INDORE vs ITO (EXEMPTION) W,INDORE, INDORE

ITA 131/IND/2020[2016-17]Status: Disposed14/10/2022AY 2016-17

KISHOREE LAL,BHOPAL vs THE PR CIT -2 BHOPAL, BHOPAL

ITA 119/IND/2020[2016-17]Status: Disposed14/10/2022AY 2016-17

M/S. BABYLISS CURLES & CURVES (P) LTD.,INDORE vs THE ITO-5(4), INDORE

ITA 587/IND/2019[2010-11]Status: Disposed14/10/2022AY 2010-11

ITO5(2), UINDORE vs M/S. BAFNA COMMERCE INDUSTRIES, INDORE

ITA 713/IND/2019[2011-12]Status: Disposed13/10/2022AY 2011-12

INDORE BIOTECH INPUTS & RESEARCH P LTD,INDORE vs DCIT-CPC BANGLORE, BANGLORE

ITA 115/IND/2022[2018-19]Status: Heard12/10/2022AY 2018-19

SHRI PRADEEP KUMAR PARIYANI,INDORE vs CIT(A) NFAC, DELHI

ITA 165/IND/2021[2019-20]Status: Disposed12/10/2022AY 2019-20

M/S MEDICAPS LTD.,INDORE vs THE DCIT 1(1), INDORE

ITA 56/IND/2019[2015-16]Status: Disposed11/10/2022AY 2015-16

M/S MEDICAPS LTD.,INDORE vs THE DCIT 1(1), INDORE

ITA 55/IND/2019[2014-15]Status: Disposed11/10/2022AY 2014-15

KALIM UDDIN PATHARIA LEGAL HEIR YUSUF PATHERIA,RALAM vs THE PCIT-1, INDORE

ITA 64/IND/2022[2017-18]Status: Disposed30/9/2022AY 2017-18

ABHAY KUMAR JAIN,RAISEN vs PR CIT -2, BHOPAL

ITA 198/IND/2021[2015-16]Status: Disposed30/9/2022AY 2015-16

SISTER NIVEDITA TAKNIKI SHIKSHA SAMITI,BHOPAL vs NFAC / DCIT, DELHI

ITA 129/IND/2022[2015-16]Status: Disposed29/9/2022AY 2015-16