← All Benches
ITAT Indore Bench
5,736 judgments
SISTER NIVEDITA TAKNIKI SHIKSHA SAMITI,BHOPAL vs NFAC / DCIT, DELHI
ITA 128/IND/2022[2014-15]Status: Disposed29/9/2022AY 2014-15
SISTER NIVEDITA TAKNIKI SHIKSHA SAMITI,BHOPAL vs NFAC / DCIT, DELHI
ITA 127/IND/2022[2013-14]Status: Disposed29/9/2022AY 2013-14
PATWA ABHIKARAN P LTD,INDORE vs ACIT- TDS-CPC, GHAZIABAD
ITA 60/IND/2021[2014-15]Status: Disposed29/9/2022AY 2014-15
PATWA ABHIKARAN P LTD,INDORE vs ACIT- TDS-CPC, GHAZIABAD
ITA 59/IND/2021[2013-14]Status: Disposed29/9/2022AY 2013-14
PATWA ABHIKARAN P LTD,INDORE vs ACIT- TDS-CPC, GHAZIABAD
ITA 58/IND/2021[2010-11]Status: Disposed29/9/2022AY 2010-11
DIVISIONAL FOREST OFFICER,INDORE vs DCIT (CENTRALIZED PROCESSING CELL-(TDS), GHAZIABAD
ITA 46/IND/2020[2015-16 27EQ1]Status: Disposed29/9/2022
DIVISIONAL FOREST OFFICER,INDORE vs DCIT (CENTRALIZED PROCESSING CELL-(TDS), GHAZIABAD
ITA 45/IND/2020[2014-15 24Q3]Status: Disposed29/9/2022
DIVISIONAL FOREST OFFICER,INDORE vs DCIT (CENTRALIZED PROCESSING CELL-(TDS), GHAZIABAD
ITA 44/IND/2020[2014-15 24Q2]Status: Disposed29/9/2022
DIVISIONAL FOREST OFFICER,INDORE vs DCIT (CENTRALIZED PROCESSING CELL-(TDS), GHAZIABAD
ITA 43/IND/2020[2014-15, 24Q-1]Status: Disposed29/9/2022
DIVISIONAL FOREST OFFICER,INDORE vs DCIT (CENTRALIZED PROCESSING CELL-(TDS), GHAZIABAD
ITA 42/IND/2020[2013-14 (24QA )]Status: Disposed29/9/2022
ITO 2(1), BHOPAL vs SHUBHAM MOUTH FRESHNER P LTD, BHOPAL
ITA 341/IND/2020[2014-15]Status: Heard29/9/2022AY 2014-15
SHRI SANJYAN PATTATH,NERUL vs ITO3(4), INDORE
ITA 217/IND/2020[2011-12]Status: Heard29/9/2022AY 2011-12
SHRI SANJAYAN PALLATH,NERUL vs ITO3(4), INDORE
ITA 216/IND/2020[2011-12]Status: Disposed29/9/2022AY 2011-12
M/S. KANAK AGRO INFRASTRUCTURE,KHANDWA vs THE ITO WARD-1, KHANDWA
ITA 911/IND/2019[2016-17]Status: Disposed29/9/2022AY 2016-17
SAARAS AGRO INDUSTRIES,KHANDWA vs THE ACIT, KHANDWA
ITA 910/IND/2019[2016-17]Status: Disposed29/9/2022AY 2016-17
BHOPAL SWITCHGEARS (P) LTD.,BHOPAL vs THE D C I T 1(1) BHOPAL, BHOPAL
ITA 591/IND/2019[1012-13]Status: Disposed29/9/2022AY 1012-13
SHRI ARUN MITTAL,INDORE vs PR. CIT-2, INDORE
ITA 524/IND/2019[2014-15]Status: Disposed29/9/2022AY 2014-15
SHRI SHAILENDRA BANSAL S/O RADHESHYAMJI BANSAL,BARWAHA vs THE ITO-5(2), INDORE
ITA 688/IND/2018[2008-09]Status: Disposed29/9/2022AY 2008-09
M.P. STATE CIVIL SUPPLIES CORPORTION LTD,BHOPAL vs THE PR CIT -1, BHOPAL
ITA 111/IND/2021[2016-17]Status: Heard26/9/2022AY 2016-17
SMT- MIRA BAI W/O ASHOK KUMAR,INDORE vs ITO W 2(4), INDORE
ITA 48/IND/2020[2011-12]Status: Disposed26/9/2022AY 2011-12
