← All Benches
ITAT Indore Bench
5,736 judgments
M/S. YATHARTH INFRASTRUCTURES (P) LTD.,UJJAIN vs PR. CIT, UJJAIN
ITA 532/IND/2019[2014-15]Status: Disposed10/11/2022AY 2014-15
BHARAT SINGH,INDORE vs ITO-1(4), INDORE
ITA 529/IND/2019[2010-11]Status: Disposed10/11/2022AY 2010-11
ITO 2(5), INDORE vs M/S I PARADISE INFOMEDIA P LTD., INDORE
ITA 813/IND/2018[13-14]Status: Disposed10/11/2022
M/S J.C.SHARMA & SONS,BHOPAL vs DCIT-5(1), BHOPAL
ITA 27/IND/2022[2014-15]Status: Disposed9/11/2022AY 2014-15
ACIT,CENTRAL -2, INDORE vs M/S NICG COMBINES P LTD, INDORE
ITA 183/IND/2021[2015-16]Status: Disposed9/11/2022AY 2015-16
SMT SEEMA SACHDEV,INDORE vs ITO- W-2 (4), INDORE
ITA 49/IND/2020[2011-12]Status: Disposed9/11/2022AY 2011-12
BRAHASPATI IRON (P) LTD.,INDORE vs CIT(A)-1, INDORE
ITA 24/IND/2020[2014-15]Status: Disposed1/11/2022AY 2014-15
RAJAT BUILDERS,INDORE vs CPC, BANGALORE
ITA 7/IND/2022[2018-2019]Status: Disposed31/10/2022AY 2018-2019
AFE EDUCATION P LTD,BHOPAL vs ASST.DIRECTOR OF INCOME TAX, BANGLORE
ITA 190/IND/2021[2018-19]Status: Disposed31/10/2022AY 2018-19
DCIT KHANDWA, KHANDWA vs M/S RAJRAJESHWAR COTTON CORPORATION, SENDHWA
ITA 573/IND/2019[2011`-12]Status: Disposed21/10/2022
SATNAM TRANSPORT CO,INDORE vs DCIT CIRCLE-5(1), INDORE, INDORE
ITA 918/IND/2018[2012-13]Status: Disposed21/10/2022AY 2012-13
SATNAM TRANSPORT COMPANY,INDORE vs DCIT CIRCLE 5(1), INDORE, INDORE
ITA 917/IND/2018[2011-12]Status: Disposed21/10/2022AY 2011-12
DILIP BUILDCON LTD,BHOPAL vs DCIT CENTRAL-1, BHOPAL
ITA 163/IND/2021[2018-19]Status: Disposed20/10/2022AY 2018-19
JABBAR KHAN,DEWAS vs CIT, UJJAIN
ITA 136/IND/2020[2009-10]Status: Disposed20/10/2022AY 2009-10
ACIT CENTRAL -2, BHOPAL vs SHRI AGARWAL EDUCATION & CULTURAL SOCITEY, BHOPAL
ITA 86/IND/2021[2013-14]Status: Disposed19/10/2022AY 2013-14
MALWA REAL ESTATE DEVELOPING CO. P LTD,INDORE vs THE DY CIT 3(1) INDORE, INDORE
ITA 114/IND/2021[2015-16]Status: Disposed19/10/2022AY 2015-16
DCIT CENTRAL-2, BHOPAL vs SHRI AGRAWAL EDUCATIONAL & WELFARE SOCIETY, INDORE
ITA 27/IND/2020[2013-14]Status: Disposed19/10/2022AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), UJJAIN (STATIONED AT INDORE), UJJAIN vs M/S. JPJ EXIM (P) LTD., INDORE
ITA 960/IND/2019[2012-13]Status: Disposed19/10/2022AY 2012-13
ACIT 5 (1), BHOPAL vs M/S VINDHYA SOLVENT PVT. LTD., BHOPAL
ITA 281/IND/2018[14-15]Status: Disposed18/10/2022
RAJIV SARIN,INDORE vs ITO WARD 5 (5), INDORE
ITA 618/IND/2017[12-13]Status: Disposed17/10/2022