← All Benches
ITAT Gujarat Bench
6,755 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX -7 vs JYOTIBEN G VAGHELA
TAXAP/469/20184/7/2018
COMMISSIONER OF INCOME TAX(EXEMPTIONS) vs GUJARAT HOUSING BOARD(GHB)
TAXAP/752/20182/7/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
COMMISSIONER OF INCOME TAX, GANDHINAGAR vs RASIKBHAI RAMJIBHAI RAVAL
TAXAP/743/20182/7/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs KESHVALAL MANGALDAS
TAXAP/725/20182/7/2018
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs FERROMATIC MILACRON(INDIA) LTD
TAXAP/728/20182/7/2018
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs SHANTISURI SECURITIES PVT. LTD.
TAXAP/760/201828/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs SHANTISURI SECURITIES PVT. LTD.
TAXAP/649/201828/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SHANTISURI SECURITIES PVT. LTD.
TAXAP/759/201828/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs SAMUKTKARSH CO OP HSG SOCIETY
TAXAP/677/201827/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs ASHOKJI CHANDUJI THAKOR
TAXAP/713/201827/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs SIWANA AGRI MARKETING LTD
TAXAP/664/201827/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX vs VENUS INFRASTRUCTURE AND DEVELOPERS LIMITED
TAXAP/703/201826/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PRINCIPAL COMMISSIONER OF INCOME TAX - 1 vs TEXTILE TRADERS CO-OP BANK LTD.
TAXAP/695/201826/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PR. COMMISSIONER OF INCOME TAX-6 vs UMABEN SEETHARAM GANNAVARAM
TAXAP/665/201826/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PRINCIPAL COMMISSIONER INCOME TAX, SURAT-2 vs M/S SUMUKH SYNTHETICS PVT LTD
TAXAP/648/201826/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PR. COMMISSIONER OF INCOME TAX-4, AHMEDABAD vs THE SANDESH LTD
TAXAP/180/201826/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT 1 vs HEENABEN BHADRESH MEHTA
TAXAP/672/201826/6/2018
SITARAM RAMCHANDDAS PATEL vs INCOME TAX OFFICER
TAXAP/641/201826/6/2018
SANDEEP RAGHUNATH GUPTA vs DEPUTY COMMISSIONER OF INCOME TAX
SCA/2017/201825/6/2018
THE PR. COMMISSIONER OF INCOME TAX, RAJKOT-1 vs JAYDEVSINH NAVALSINH JADEJA
TAXAP/651/201825/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
