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ITAT Gujarat Bench

6,755 judgments

AIR CONTROL AND CHEMICAL ENGINEERING CO LTD vs DEPUTYCOMMISSIONER OF INCOME TAX

TAXAP/830/201810/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

CHECKMATE FACILITY AND ELECTRONIC SOLUTIONS PVT LTD vs DEPUTY COMMISSONER OF INCOME TAX

TAXAP/829/201810/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

CHECKMATE FACILITY AND ELECTRONIC SOLUTIONS PVT LTD vs DEPUTY COMMISSONER OF INCOME TAX

TAXAP/828/201810/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX 7 vs SATYAM CORPORATION

TAXAP/690/201810/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT CRAFT INDUSTRIES PVT LTD

TAXAP/511/201810/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PR. COMMISSIONER OF INCOME TAX, RAJKOT-2 vs BACKBONE ENTERPRISE LTD

TAXAP/836/201810/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GEETABEN CHANDULAL PRAJAPATI

TAXAP/816/201810/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs M/S G K PATEL AND CO.

TAXAP/819/201810/7/2018

PRINCIPAL COMMISSIONER INCOME TAX, SURAT-2 vs SHRI JAGDISHBHAI T HAPANI

TAXAP/680/201810/7/2018

SOLY JALEJAR BHESANIA L/H OF LATE MEHER SOLY BHESANIA vs INCOME TAX OFFICER WARD 1(2)(3)

SCA/9482/20189/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SHREE MATANGI WOVEN SACK PVT LTD

TAXAP/797/20189/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX SURAT I vs M/S GUNJAN EXPORTS

TAXAP/789/20189/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs VIMPSAN INVESTMENT PVT LTD

SCA/10197/20189/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs VIMPSAN INVESTMENT PVT LTD

SCA/10194/20189/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

THE PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs VIJAY JITENDRA TRIVEDI

TAXAP/805/20189/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), SURAT vs M/S D NAVINCHANDRA EXPORTS PVT LTD

TAXAP/788/20189/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SHREE MATANGI WOVEN SACK PVT LTD

TAXAP/796/20189/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs ZYDUS WELLNESS LTD

TAXAP/783/20189/7/2018

PRINCIPAL COMMISSIONER INCOMETAX, SURAT-2 vs M/S VARDHMAN FASHIONS PVT LTD

TAXAP/787/20189/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX SURAT 1 vs GUNJAN EXPORTERS

TAXAP/790/20189/7/2018