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ITAT Gujarat Bench

6,755 judgments

PRINCIPAL COMMISSONER OF INCOME TAX 1 vs AURA SECURITIES PVT LTD

TAXAP/877/201823/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

UMANG HIRALAL THAKKAR vs INCOME TAX SETTLEMENT COMMISSION

SCA/4321/201720/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs SHRI HARI ASSOCIATES

TAXAP/860/201819/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs SHRI HARI ASSOCIATES

TAXAP/859/201819/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs SHRI HARI ASSOCIATES

TAXAP/858/201819/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs SHRI HARI ASSOCIATES

TAXAP/820/201819/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs SHREEJI ASSOCIATES

TAXAP/865/201817/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIOINER OF INCOME TAX 6 vs ALIASGAR ANVARALII VARTEJI

TAXAP/827/201817/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs SHREEJI ASSOCIATES

TAXAP/864/201817/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs BABUL PRODUCTS P. LTD.

TAXAP/734/201817/7/2018

NAGARMAL GANPATRAM SHARMA vs ASST COMMISSIONER OF INCOME TAX ( OSD )

SCA/10770/201816/7/2018

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs LIVA HEALTHCARE PVT LTD

TAXAP/807/201816/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

THE PRINCIPAL COMMISSIONER OF INCOME TAX 7 vs RATANLAL C AGARWAL

TAXAP/485/201816/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

M/S HARSIDDHI LAND AGENCY vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 (3)

TAXAP/841/201816/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs KISHOR BACHURAM KAPDI

TAXAP/802/201816/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 7 vs SATYAM CORPORATION

TAXAP/779/201816/7/2018

JANAK KANAKBHAI TRIVEDI vs INCOME TAX OFFICER WARD 5(2)(3)

TAXAP/842/201816/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs PATEL ALLOY STEEL CO. PVT. LTD.

TAXAP/646/201816/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs LATE DEVYANI KAMLESH RUPAREL PUBLIC CHARITABLE TRUST

TAXAP/892/201711/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

LAXMI RAJKUMAR BAID vs ASST COMMISSIONER OF INCOME TAX ( OSD )

SCA/10473/201810/7/2018