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ITAT Gujarat Bench

6,755 judgments

THE COMMISSIONER OF INCOME TAX vs MAHENDRA MILLS LTD,

FA/1459/19792/8/2018

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE A.S. SUPEHIA

PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ATUL LIMITED

TAXAP/821/201831/7/2018

M/S FORGE AND FORGE PRIVATE LIMITED vs ASST COMMISSIONER OF INCOME TAX

TAXAP/847/201831/7/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs ASTRAL POLY TECHNIK LTD.

TAXAP/972/201830/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs ASTRAL POLY TECHNIK LTD.

TAXAP/971/201830/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX, RAJKOT 3 vs JASUBHAI ARJANBHAI VAGHASIYA

TAXAP/956/201830/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs GUJARAT CHEMICAL PORT TERMINAL CO. LTD.

TAXAP/930/201830/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs GUJARAT CHEMICAL PORT TERMINAL CO. LTD

TAXAP/929/201830/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs MILLENNIUM PARK HOLDINGS PVT LTD

TAXAP/766/201826/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs SHREEJI DEVELOPERS

TAXAP/945/201824/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSONER OF INCOME TAX 1 vs ASTRAL POLY TECHNIK LTD

TAXAP/924/201824/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs SAVY CONSTRUCTION

TAXAP/774/201824/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX - 2 vs GULMOHAL GREENS GOLF AND COUNTRY CLUB LTD

TAXAP/510/201824/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs SHARDABEN SHANKARJI THAKOR

TAXAP/898/201823/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs SHARDABEN SHANKARJI THAKOR

TAXAP/897/201823/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs SHARDABEN SHANKARJI THAKOR

TAXAP/896/201823/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs SHARDABEN SHANKARJI THAKOR

TAXAP/895/201823/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs SHARDABEN SHANKARJI THAKOR

TAXAP/894/201823/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SAMYAK INFOTECH PVT LTD

TAXAP/891/201823/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE

PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs BOSCH REXROTH (INDIA) LTD

TAXAP/886/201823/7/2018

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE