ITAT Gujarat Bench
6,755 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT LEASE FINANCING LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT LEASE FINANCING LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT LEASE FINANCING LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs AHMEDABAD URBAN DEVELOPMENT AUTHORITY.
ADARSH CREDIT CO-OPERATIVE SOCIETY LIMITED vs JOINT DIRECTOR OF INCOME TAX(INV.)
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION LTD
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
COMMISSONER OF INCOME TAX(EXEMPTIONS) vs GUJARAT INDUSTIRAL DEVELOPMENT CORPORATION LTD
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
COMMISSONER OF INCOME TAX(EXEMPTIONS) vs GUJARAT INDUSTIRAL DEVELOPMENT CORPORATION LTD
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
THE COMMISSONER OF INCOME TAX(EXEMPTIONS) vs AHMEDABAD URBAN DEVELOPMENT AUTHORITY,
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
THE COMMISSONER OF INCOME TAX (EXEMPTIONS) vs Ahmedabad Urban Development Authority
COMMISSONER OF INCOME TAX(EXEMPTIONS) vs GUJARAT INDUSTIRAL DEVELOPMENT CORPORATION LTD
PRINCIPAL COMMISSIONER OF INCOME TAX 2, VADODARA vs SYNBIOTICS LIMITED
THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs ADANI RETAIL PVT LTD
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
THE COMMISSIONER OF INCOME TAX, vs PARSHWANATH LAND ORGANISERS THROUGH ITS PARTNER
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE A.S. SUPEHIA
THE COMMISSIONER OF INCOME TAX vs PARSHWANATH LAND ORGANISERS
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE A.S. SUPEHIA
THE COMMISSIONER OF INCOME TAX vs PARSHWANATH LAND ORGANISERS,
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE A.S. SUPEHIA
THE COMMISSIONER OF INCOME TAX, vs PARSHWANATH LAND ORGANISERS
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE A.S. SUPEHIA
THE COMMISSIONER OF INCOME TAX vs PARSHWANATH LAND ORGANISERS,
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE A.S. SUPEHIA
THE COMMISSIONER OF INCOME TAX vs PARSHWANATH LAND ORGANISERS THROUGH ITS PARTNER
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE A.S. SUPEHIA
THE COMMISSIONER OF INCOME TAX vs PARSHWANATH LAND ORGANISERS
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE A.S. SUPEHIA
