← All Benches
ITAT Gujarat Bench
6,755 judgments
THE COMMISSIONER OF INCOME TAX vs PARAMOUNT CHARITY TRUST
TAXAP/1035/201821/8/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs M/S. BANASKANTHA DIST. OIL SEEDS GROWERS UNION LTD.
TAXAP/1041/201821/8/2018
THE PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs M/S. BANASKANTHA DIST. OIL SEEDS GROWERS UNION LTD
TAXAP/1042/201821/8/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT LEASE FINANCING LTD.
TAXAP/1048/201821/8/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs KALYANBHAI K. PATEL
TAXAP/888/201821/8/2018
SHAMBHUBHAI MAHADEV AHIR vs INCOME TAX APPELLATE TRIBUNAL
SCA/6337/201820/8/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs M/S NATRAJ
TAXAP/981/201820/8/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSINOER OF INCOME TAX 1 vs PRAKASHCHANDRA S SONI HUF
TAXAP/977/201820/8/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSINOER OF INCOME TAX 1 vs PRAKASH CHANDRA S SONI HUF
TAXAP/976/201820/8/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
M/S. M. R. SHAH LOGISTRICS PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE-1(2)
SCA/21028/201714/8/2018
SHOBHABEN KIRANKUMAR VASANI vs INCOME TAX OFFICER, WARD 7(2)(5)
SCA/21600/201714/8/2018
PINCIPAL COMMISSIONER OF INCOME TAX - 2 vs GUJARAT STATE FINANCIAL CORPN
TAXAP/984/201814/8/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX, vs M/S SURAT NAGRIK SAHAKARI BANK LTD,
TAXAP/1015/201814/8/2018
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs GUJARAT LEASE FINANCING LTD.
TAXAP/985/201814/8/2018
PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT 1 vs JUGAL KISHORE MAHENDRA BIYANI
TAXAP/1000/201814/8/2018
DHRUVI PHARMA PVT LTD vs JOINT COMMISSIONER OF INCOME TAX (OSD)
TAXAP/962/201814/8/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT LEASE FINANCING LTD
TAXAP/1030/201813/8/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT LEASE FINANCING LTD
TAXAP/1029/201813/8/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT LEASE FINANCING LTD
TAXAP/1028/201813/8/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT LEASE FINANCING LTD
TAXAP/1027/201813/8/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA