ITAT Gujarat Bench
6,755 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT-2 vs RAMESHCHANDRA I. GANDHI(HUF)
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT 2 vs STANDARD AGRO ENGINEERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-IV, vs VADILAL ENTERPRISES LTD. VADILAL HOUSE,
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PR. COMMISSIONER OF INCOME TAX vs SMT. GRACY KUTHUMKAL THOMAS PROP. OF M/S JINNY MARINE TRADERS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs CERA SANITARYWARE LTD
ARYAN ARCADE LTD vs PR. COMMISSIONER OF INCOME TAX RAJKOT - I
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs INDO COLCHEM LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs INDO COLCHEM LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
SADHNA RAMCHANDRA JESWANI vs INCOME TAX OFFICER
PRINCIPAL COMMISSIONER OF INCOME TAX 2, VADODARA vs SHRENO LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2, VADODARA vs SHRENO LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2, VADODARA vs SHRENO LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE COMMISSIONER OF INCOME TAX vs GUJARAT INDUSTRIES DEVELOPMENT CORP. LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PR. COMMISSIONER OF INCOME TAX vs M/S. SAURASHTRA GRAMIN BANK
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PR. COMMISSIONER OF INCOME TAX vs M/S. SAURASHTRA GRAMIN BANK
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs GUJARAT STATE FERTILIZERS AND CHEMICALS LTD
PRINCIPAL COMMISSIONER OF INCOME TAX 2, VADODARA vs SHRENO LTD
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs GUJARAT STATE FERTILIZERS AND CHEMICALS LTD
PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs KALYANBHAI K. PATEL
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PR.COMMISSIONER OF INCOME-TAX-3,AHMEDABAD vs RASNA PRIVATE LIMITED
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA