ITAT Gujarat Bench
6,755 judgments
PR. COMMISSIONER OF INCOME TAX-7 vs AMAR MUKESH SHAH
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR. COMMISSIONER OF INCOME TAX-4 vs RUPESH BALWANTBHAI BRAHNBHATT
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX - III vs M/S ALPANIL INDUSTRIES
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-IV vs ADINATH CONSTRUCTION
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR.COMMISSIONER OF INCOME TAX-3,AHMEDABAD vs MADHAV CORPORATION
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-IV vs AKP INFRASTRUCTURE
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-III vs RAJ RATNA METAL INDUSTRIES
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-IV vs VADILAL INDUSTRIES LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-IV vs VADILAL ENTERPRISE LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-V vs SAURABH SHARAD SHAH
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE COMMISSIONER OF INCOME TAX-IV vs SAYAJI INDUSTRIAL LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-III vs RASNA LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-III vs NILA INFRASTRUCTURE LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE COMMISSIONER OF INCOME TAX-V vs FARZANA F DESAI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-IV vs SATELLITE MANAGEMENT SERVICES PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE COMMISSIONER OF INCOME TAX-IV vs KETAN DESAI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-III vs NEPTUNE EQUIPMENT PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX - III vs NIR MARKETING PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX -IV vs BANASKANTHA DISTRICT CO-OP. MILK PRODUCERS' UNION LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
DIRECTOR OF INCOME TAX (EXEMPTION) vs K VERMA CHARITABLE TRUST
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
