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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX - II vs JAY CHEMICAL INDUSTRIES LTD

TAXAP/1611/20105/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX - V vs M/S GULABDAS PRINTERS

TAXAP/1559/20105/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-V vs BABUBHAI D PATEL

TAXAP/1529/20105/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-II vs MORAKHIYA METAL AND ALLOYS LTD

TAXAP/147/20115/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs KANTILAL G PATEL

TAXAP/145/20115/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX, CENTRAL - II vs SWISS GLASS COAT EQUIPMENT LTD

TAXAP/1437/20105/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

DIRECTOR OF INCOME TAX (EXEMPTION) vs AHMEDABAD SOUTH INDIAN ASSOCIATION CHARITABLE TRUST

TAXAP/864/20104/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

DIRECTOR OF INCOME TAX (EXEMPTION) vs AHMEDABAD SOUTH INDIAN ASSOCIATION CHARITABLE TRUST

TAXAP/863/20104/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PR.COMMISSOINER OF INCOME TAX-3,AHMEDABAD vs RAMNIKLAL M.SHELADIA

TAXAP/780/20154/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs SHREE GAURANG RAJENDRABHAI THAKORE

TAXAP/77/20114/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs KUNVERJI FINSTOCK PVT LTD

TAXAP/769/20104/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs MAHIPAT RAICHAND SHAREBROKING PVT LTD

TAXAP/76/20114/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs KANTILAL ISHWARLAL PATEL

TAXAP/723/20104/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-III vs NIRMA CONSUMER CARE LTD

TAXAP/68/20114/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX - V vs SHIVA SPECIFIC FAMILY TRUST

TAXAP/678/20104/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-III vs NIRMA CONSUMER CARE LTD

TAXAP/67/20114/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-III vs NIRMA CONSUMER CARE LTD

TAXAP/66/20114/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-III vs NIRMA CONSUMER CARE LTD

TAXAP/64/20114/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-III vs NIRMA CONSUMER CARE LTD

TAXAP/63/20114/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-III vs NIRMA CONSUMER CARE LTD

TAXAP/62/20114/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA