ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX CENTRAL-II vs M/S GANDHIDHAM DEVELOPERS PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX CENTRAL-II vs SHABBIR ALLAUDDIN LATIWALA
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX CENTRAL-II vs M/S GANDHIDHAM DEVELOPERS PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX CENTRAL-II vs SHABBIR ALLAUDDIN LATIWALA
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX CENTRAL-II vs ELLORA TIME LTD (NOW KNOWN AS AJANTA LTD)
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX CENTRAL-II vs M/S CLASSIC NETWORK PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-I vs ADMIRACLE ADVERTISING PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE COMMISSIONER OF INCOME TAX-IV vs UNIQUE MERCANTILE SERVICES PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE COMMISSIONER OF INCOME TAX-V vs KALA NIKETAN(BOMBAYWALA)
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR. COMMISSIONER OF INCOME TAX-4, AHMEDABAD vs GRANDBHAGWATI BANQUETS AND HOTELS LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX CENTRAL-II vs SHAMBHUBHAI MAHADEV AHIR
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-II vs E-INFOCHIPS LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX CENTRAL-I vs KAUSHAL M KHANNA
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX CENTRAL-I vs KAUSHAL M KHANNA
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-I vs M/S AVANI EXPORTS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX - II vs LUBI ELECTRICALS LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX - II vs M/S MAZDA CONTROLS LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX - II vs MAZDA LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-V vs UTTAR GUJARAT SAHKARI RUVECHAN SANGH LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-II vs MAMTA MACHINERY PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA