ITAT Gujarat Bench
6,755 judgments
THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 vs VRUNDAVAN CERAMICS P. LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs M/S. L.G. CHAUDHARY
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR. COMMISSIONER OF INCOME TAX, RAJKOT - 1 vs MANISHABEN N MASHRU
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR. COMMISSIONER OF INCOME TAX, RAJKOT - 1 vs MANISHABEN N MASHRU
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PR. COMMISSIONER OF INCOME TAX vs THE CO-OP. BANK OF RAJKOT LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PR. COMMISSIONER OF INCOME TAX vs THE CO-OP. BANK OF RAJKOT LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PR. COMMISSIONER OF INCOME TAX vs THE CO-OP. BANK OF RAJKOT LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PR. COMMISSIONER OF INCOME TAX vs THE CO-OP. BANK OF RAJKOT LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs SABARKANTHA DISTRICT CO-OP. PURCHASE AND SALES UNION LTD.
MAX VIGIL SECURITY PVT. LTD. vs ASST. COMMISSIONER OF INCOME TAX
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs RAJKOT PEOPLES CO-OP. BANK LTD.
PRINCIPAL COMMISSIONER OF INCOME TAX vs HITESHKUMAR ASHOKKUMAR VASWANI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-I vs SHAH INVESTOR'S HOME LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-I vs BABTIE CONSULTANTS (INDIA)P LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-I vs SHREE JIGNA GAURANG THAKORE
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX vs SUMILON INDUSTRIES LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR.COMMISSIONER OF INCOME TAX-4 vs SHRI PRAKASH HIRALAL THAKKAR
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX vs M/S KRISHNA TERINE PVT LTD C/O M/S RAVI & DEV,
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-III vs NIRMA CONSUMER CARE LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX CENTRAL-II vs M/S GANDHIDHAM DEVELOPERS PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA