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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX GANDHINAGAR vs M/S ADVATECH INDUSTRIES

TAXAP/1029/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-II vs ILLABEN JAYANTKUMAR DOSHI

TAXAP/101/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA-1 vs M/S SUN COPORATION

TAXAP/1150/201817/9/2018

PR. COMMISSIONER OF INCOME TAX, RAJKOT - 3 vs M/S ITALICA FLOOR TILES P. LTD

TAXAP/1140/201817/9/2018

PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 vs AJANTA MANUFACTURING LIMITED

TAXAP/1132/201811/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 vs AJANTA MANUFACTURING LIMITED

TAXAP/1131/201811/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 vs SUNSHINE CERAMICS

TAXAP/1129/201811/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 vs SUNSHINE CERAMICS

TAXAP/1128/201811/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 vs SUNSHINE CERAMICS

TAXAP/1125/201811/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 vs SUNSHINE CERAMICS

TAXAP/1124/201811/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 vs SUNSHINE CERAMICS

TAXAP/1123/201811/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE COMMISSIONER OF INCOME TAX (EXCEMPTION) vs CHARUTAR AROGYA MANDAL

TAXAP/1091/201811/9/2018

THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 vs SUNSHINE CERAMICS

TAXAP/1126/201811/9/2018

PRAKASH ESWANTH vs INCOME TAX OFFICER

SCA/4855/201810/9/2018

DILIP KUMAR SHAH vs Income Tax Officer

SCA/4856/201810/9/2018

SWATI MALOVE DIVETIA vs INCOME TAX OFFICER WARD7(1)(2)

SCA/7628/201810/9/2018

PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 4 vs DAHOD URBAN COOPERATIVE BANK LTD

TAXAP/1122/201810/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 vs VRUNDAVAN CERAMICS P. LTD

TAXAP/1113/201810/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 vs VRUNDAVAN CERAMICS P. LTD

TAXAP/1112/201810/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 vs VRUNDAVAN CERAMICS P. LTD

TAXAP/1111/201810/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA