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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX-I vs GROWTH AVENUES LTD

TAXAP/1334/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs GROWTH AVENUES LTD

TAXAP/1333/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs ANUPAM SILK MILLS PRIVATE LTD

TAXAP/1331/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs GANDEVIKAR JEWELLERS PVT LTD

TAXAP/1251/201417/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX I vs SHAILESH PRANLAL GONAWALA

TAXAP/1216/201417/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE COMMISSIONER OF INCOME TAX-I, vs SUGAMCHAND CHIMANLAL SHAH

TAXAP/1197/201017/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE COMMISSIONER OF INCOME TAX-I, vs SUGAMCHAND CHIMANLAL SHAH

TAXAP/1196/201017/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE COMMISSIONER OF INCOME TAX-I, vs SUGAMCHAND CHIMANLAL SHAH

TAXAP/1195/201017/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-1 vs ANKIT MAHESHWARI PROP KOTHARI IMPEX

TAXAP/1169/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-1 vs ANKIT MAHESHWARI PROP KOTHARI IMPEX

TAXAP/1167/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs GUJARAT ALKALIES AND CHEMICALS LTD

TAXAP/1148/201817/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX, RAJKOT - 3 vs M/S ITALICA FLOOR TILES P. LTD

TAXAP/1139/201817/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX, RAJKOT - 3 vs M/S ITALICA FLOOR TILES P. LTD

TAXAP/1138/201817/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX, RAJKOT - 3 vs M/S ITALICA FLOOR TILES P. LTD

TAXAP/1137/201817/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX, RAJKOT - 3 vs M/S ITALICA FLOOR TILES P. LTD

TAXAP/1136/201817/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX, RAJKOT - 3 vs M/S ITALICA FLOOR TILES P. LTD

TAXAP/1135/201817/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX I vs MAHENDRA SHANTILAL VYAS

TAXAP/1124/201417/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX-3 vs YOGESH M PATEL

TAXAP/109/201617/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE COMMISSIONER OF INCOME TAX, GANDHINAGAR vs A.D. INFRACON PVT. LTD

TAXAP/1083/201817/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX I vs EXPRESS HOTELS PVT. LTD.

TAXAP/1036/201317/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA