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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs MICRO INKS LIMITED

TAXAP/1927/201017/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs ABBAS NABI SHAIKH

TAXAP/190/201317/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX VALSAD vs THEMIS MEDICARE LTD

TAXAP/189/201517/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX VALSAD vs THEMIS MEDICARE LTD

TAXAP/188/201517/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs M/S BILAG INDUSTRIES (P) LTD

TAXAP/1866/201017/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs KIRANBEN M PATEL

TAXAP/1819/201017/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs M/S MICRO INKS LTD (HINDUSTAN INKS & RESINS LTD)

TAXAP/16/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-II vs SWETA ORGANISERS PVT LTD

TAXAP/1599/200817/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-II vs SWETA ORGANISERS PVT LTD

TAXAP/1598/200817/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR.COMMISSIONER OF INCOME-TAX-I vs M/S. JIVRAJ TEA & INDUSTRIES LTD

TAXAP/159/201717/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs ENVIRO CONTROL ASSOCIATES (I) PVT LTD

TAXAP/1558/200917/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs JASMIN SILKS

TAXAP/1534/201017/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX - II vs M/S J B BROTHERS

TAXAP/1491/201017/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR.COMMISSIONER OF INCOME -TAX-I vs SHRI MULCHAND AMIN

TAXAP/148/201617/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX - GANDHINAGAR vs MOTI LAMINATES PVT LTD

TAXAP/1436/200917/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs KALI PARAS SHAH

TAXAP/1430/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-III vs URMILABEN KANTILAL GANESHWALA PROP OF MUKESH CRIMPERS

TAXAP/1420/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX VALSAD vs VIRAT INDUSTRIES PVT. LTD

TAXAP/1385/201417/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs BILAG INDUSTRIES PVT LTD

TAXAP/1374/200917/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX - I vs R D EXPORTS

TAXAP/1360/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA