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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs PARAS MOTOR MFG CO

TAXAP/431/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX 3 vs BHARATBHAI NARANDAS PATEL

TAXAP/400/201517/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX 3 vs BHARATBHAI NARANDAS PATEL

TAXAP/399/201517/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX-1 vs GOVIND SARAWAGI HUF

TAXAP/391/201617/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX-1 vs GOVIND SARAWAGI HUF

TAXAP/390/201617/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX RAJKOT 3 vs KANERIYA OIL INDS.

TAXAP/366/201517/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX - AHMEDABAD - III vs ALTA INTER - CHEM INDUSTRIES

TAXAP/353/201317/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs DHIRUBHAI K PATEL (HUF)

TAXAP/332/201417/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX (TDS) vs SURYA LAND DEVELOPERS

TAXAP/330/201517/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX (TDS) vs SURYA LAND DEVELOPERS

TAXAP/329/201517/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX-1 vs LUSTURE MANUFACTURERS PVT. LTD.

TAXAP/275/201717/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX -I vs ANUJ MURALIAR AGRWAL

TAXAP/273/201717/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR COMMISSIONER OF INCOME TAX vs VAPI WASTE AND EFFLUENT MANAGEMENT COMPANY LIMITED

TAXAP/258/201717/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs PARAS MOTOR MFG CO

TAXAP/242/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs MUKESH T VARIAVA

TAXAP/2348/201017/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs SATYANARAYAN P LAHOTI & OTHER(AOP)

TAXAP/218/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR.COMMISSIONER OF INCOME TAX-1 vs M/S.MANISH DYG. AND PTG.MILLS PVT.LTD.

TAXAP/204/201617/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs CHANOD CINE PARK

TAXAP/2030/201017/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-III vs AKSHAR GEMS

TAXAP/2029/200917/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-III vs AKSHAR GEMS

TAXAP/2028/200917/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA