ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX vs VAPI WASTE AND EFFLUENT MANAGEMENT CO LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX(EXEMPTIONS) vs RAJHANS EDUCATION TRUST
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX 1 vs TUSHAR A SANGHAVI (HUF)
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX 1 vs AVISHKAR PROCESSING MILLS PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX - I vs RADHA KRISHNA AND CO.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-I vs M/S PRESIDENCY EXPARTS BASEMENT
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-I vs M/S PRESIDENCY EXPORTS BASEMENT
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX - I vs ILA SAURABH DALAL
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR.COMMISSIONER OF INCOME TAX-VALSAD vs M/S.HINAFIL INDIA LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-1 vs ANAND N VASHI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX AHMEDABD III vs JAYANTILAL ATMARAM PATEL-HUF
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-I vs M/S NIDHI DYEING & PRINTING MILLS PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
INCOME TAX OFFICER WARD-1 vs SURESH AND CO
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX III vs PANKAJ DIAMOND
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX (TDS) vs ANUPAM INDUSTRIES LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX - SURAT vs SUPREME INDIA OVERSEAS CORPORATION
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX - SURAT vs SUPREME INDIA OVERSEAS CORPORATION
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX - SURAT vs SUPREME INDIA OVERSEAS CORPORATION
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX-III vs M/S UNIQUE ENTERPRISE
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs LEELA CHAMPAK CHARITABLE TRUST
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA