← All Benches

ITAT Gujarat Bench

6,755 judgments

PR. COMMISSIONER OF INCOME TAX, SURAT-1 vs SURESH JAYANTIBHAI PATEL

TAXAP/876/201717/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX III vs BHADIYADRA BROTHERS

TAXAP/875/201417/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE COMMISSIONER OF INCOME TAXIV vs SOMA TEXTILE & INDUSTRIES LTD

TAXAP/873/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX RAJKOT III vs RAMESHBHAI G PAVASIYA

TAXAP/871/201317/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-II vs M/S CHOICE SANITARYWARE INDUSTRIES

TAXAP/871/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs ISSRANI GHANSHYAM KOTUMAL

TAXAP/863/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs GUJARAT THEMIS BIOSYN LIMITED

TAXAP/845/200917/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs J K PAPER LTD

TAXAP/826/201217/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs KANERIA OIL INDUSTRIES

TAXAP/792/201317/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX - VALSAD vs NATIONAL BUILDERS AND DEVELOPERS

TAXAP/787/201317/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR.COMMISSIONER OF INCOME TAX-VALSAD vs M/S.HINAFIL INDIA LTD

TAXAP/786/201517/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR.COMMISSIONER OF INCOME TAX,VADODARA-4 vs HARSHADRAY M.SHAH

TAXAP/781/201517/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX II vs PRAKASH CHEMICALS AGENCIES P.LTD

TAXAP/746/201217/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX II vs PRAKASH CHEMICALS AGENCIES P.LTD

TAXAP/745/201217/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX II vs PRAKASH CHEMICALS AGENCIES P.LTD

TAXAP/744/201217/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX - III vs M/S I P PATEL & CO.

TAXAP/732/201017/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE INCOME TAX OFFICER vs KANSAI TEXO TUBE PRIVATE LIMITED

TAXAP/70/200817/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX-I vs NAKODA LIMITED

TAXAP/696/201617/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX, SURAT-1 vs M/S KWALITY SILK PROCESSOR PVT. LTD

TAXAP/692/201717/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX I vs JAY BHARAT STEELS PVT LTD

TAXAP/686/201317/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA