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ITAT Gujarat Bench

6,755 judgments

PR COMMISSIONER OF INCOME TAX vs VARMORA GRANITO P LTD

TAXAP/1116/201818/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME-TAX vs PANCHMAHAL STEEL LTD.

TAXAP/1157/201818/9/2018

LALITKUMAR BABUBHAI PATEL vs DY. CIT, CIRCLE 4(2) OR HIS SUCCESSOR

SCA/14103/201817/9/2018

M/S SUPERNOVA SYSTEM PRIVATE LIMITED vs CHIEF COMMISSIONER OF INCOME TAX 2

SCA/8715/201817/9/2018

COMMISSIONER OF INCOME TAX-I vs REKHABEN HASMUKHLAL JARIWALA

TAXAP/994/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs REKHABEN HASMUKHLAL JARIWALA

TAXAP/993/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs REKHABEN HASMUKHLAL JARIWALA

TAXAP/992/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs REKHABEN HASMUKHLAL JARIWALA

TAXAP/991/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs REKHABEN HASMUKHLAL JARIWALA

TAXAP/990/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs REKHABEN HASMUKHLAL JARIWALA

TAXAP/989/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs REKHABEN HASMUKHLAL JARIWALA

TAXAP/988/201117/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX I vs AKSHAY PUSHPAVADAN SHETH

TAXAP/964/201317/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX I vs AKSHAY PUSHPAVADAN SHETH

TAXAP/963/201317/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX I vs AKSHAY PUSHPAVADAN SHETH

TAXAP/962/201317/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX I vs AKSHAY PUSHPAVADAN SHETH

TAXAP/961/201317/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRIN. COMMISSIONER OF INCOME TAX vs ARTISTIC STONE PVT LTD

TAXAP/932/201717/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRIN. COMMISSIONER OF INCOME TAX vs ARTISTIC STONE PVT LTD

TAXAP/930/201717/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs ALIDHARA TAXTOOL ENGINEERS PVT LTD

TAXAP/89/201217/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs J K PAPER LTD

TAXAP/879/201217/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX-I vs J K PAPER LTD

TAXAP/878/201217/9/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA