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ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX vs M/S RANJIT PROJECTS PVT LTD
TAXAP/701/201825/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs S A L STEEL LTD
TAXAP/700/201825/6/2018
URMILABEN JAYANTILAL JADAV vs INCOME TAX OFFICER WARD 4
TAXAP/716/201825/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX-I vs AAKASH OIL SERVICE PVT LTD
TAXAP/694/201825/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX2 vs SABARKANTHA DISTRICT CENTRAL COOP BANK LTD
TAXAP/685/201820/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PR. COMMISSIONER OF INCOMETAX, SURAT-2 vs SHRI GULAM M JARULLAH
TAXAP/658/201820/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PRINCIPAL COMMISSIONER INCOMETAX, SURAT-2 vs SHRI MOHAMMAD AMIN S.M.JAHARULLAH LEGAL HEIR OF MR. ABDUL RAHIM MAHOMMED
TAXAP/684/201820/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs NAYANABEN H KOTECHA
TAXAP/654/201819/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA 4 vs PANCHMAHAL STEEL LTD
TAXAP/688/201819/6/2018
THE PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs VIKRAM CAPITAL RESOURCES PVT. LTD.
TAXAP/650/201819/6/2018
PRINCIPAL COMMISSONER OF INCOME TAX 1 vs DIAMOND TEXTILE MILL PVT LTD
TAXAP/616/201818/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
COMMISSIONER OF INCOME TAX GANDHINAGAR vs AASHADEEP INDUSTRIES
TAXAP/606/201818/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PRICIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR vs ZIRCONIA CERA TECH GLAZES
TAXAP/604/201818/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PRINCIPAL COMMISSIONER OF INCOME TAX vs MEHUL LAVJIBHAI MEHTA
TAXAP/211/201818/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PRINCIPAL COMMISSIONER OF INCOME TAX vs MEHUL LAVJIBHAI MEHTA
TAXAP/210/201818/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PRINCIPAL COMMISSIONER OF INCOME TAX vs MEHUL LAVJIBHAI MEHTA
TAXAP/209/201818/6/2018
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE A.Y. KOGJE
PRINCIPAL COMMISSIONER OF INCOME TAX vs MEHUL LAVJIBHAI MEHTA
TAXAP/208/201818/6/2018
PRINCIPAL COMMISSONER OF INCOME TAX 1 vs DIAMOND TEXTILE MILL PVT LTD
TAXAP/615/201818/6/2018
COMMISSIONER OF INCOME TAX GANDHINAGAR vs DEEP COTTON INDUSTRIES
TAXAP/611/201818/6/2018
PRICIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR vs ZIRCONIA CERA TECH GLAZES
TAXAP/605/201818/6/2018
