ITAT Gujarat Bench

THE COMMISSIONER OF INCOME TAXCENTRAL - II vs ATUL D SHETH

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE COMMISSIONER OF INCOME TAXCENTRAL - II vs ATUL D SHETH

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE COMMISSIONER OF INCOME TAXCENTRAL - II vs MUKESH M SHETH

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

SUBHASH S SHAH HUF vs INCOME TAX OFFICER, WARD-11(2)

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

ASHOK ARJUNDAS MAKHIJANI vs DEPUTY COMMISSIONER OF INCOME TAX

ASHOK ARJANDAS MAKHIJANI vs DEPUTY COMMISSIONER OF INCOME TAX

PRINCIPAL COMMISSIONER OF INCOME-TAX VADODARA - I vs MAYUR S SHETH

ASHOK ARJANDAS MAKHIJANI vs DEPUTY COMMISSIONER OF INCOME TAX

ASHOK ARJUNDAS MAKHIJANI vs DEPUTY COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX SURAT 1 vs SHRI MAHAVIR CRIMPERS

M/S DEEPAK NITRITE LTD. vs ADDL. COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX-III vs ROSELABS FINANCE LIMITED

COMMISSIONER OF INCOME TAX-I, vs ANAND PROPERTY FINANCE LTD.

THE COMMISSIONER OF INCOME TAX-V vs HARSIDDH SPECIFIC FAMILY TRUST

THE COMMISSIONER OF INCOME TAXCENTRAL - II vs MUKESH M SHETH

ASHOK ARJANDAS MAKHIJANI vs DEPUTY COMMISSIONER OF INCOME TAX

PRINCIPAL COMMISSIONER OF INCOME-TAX VADODARA - I vs SAMIR SURYAKANT SHETH

PRICIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR vs GROWMORE CERAMICS PVT LTD

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 2 vs NATIONAL DAIRY DEVELOPMENT BOARD

AMUL RELIEF TRUST vs ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTION)