← All Benches
ITAT Delhi Bench
81,626 judgments
COMMISSIONER OF INCOME TAX DEL vs ESPN SOFTWARE INDIA P.LTD.
ITA/516/200710/3/2008
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
L.P.HOSPITALITY P.;LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/141/200810/3/2008
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
KARUN DUBE vs A.C.I.T.
ITA/134/200810/3/2008
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
COMMISSIONER OF INCOME TAX DEL vs ESPN SOFTWARE INDIA P.LTD.
ITA - 516 / 200710/3/2008
L.P.HOSPITALITY P.;LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 141 / 200810/3/2008
KARUN DUBE vs A.C.I.T.
ITA - 134 / 200810/3/2008
THE COMMISSIONER OF INCOME TAX XII vs SANDEEP KHANDELWAL
ITA - 323 / 200810/3/2008
DELHI MILK SCHEME, NEW DELHI vs COMMISSIONER OF INCOME TAX & A
ITA/636/20074/3/2008
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
DELHI MILK SCHEME, NEW DELHI vs COMMISSIONER OF INCOME TAX & A
ITA - 636 / 20074/3/2008
COMMISSIONER OF INCOME TAX vs ANSAL BUILDWELL LTD.
ITA/406/20074/3/2008
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
M/S DELHI MILK SCHEME vs COMMISSIONER OF INCOME TAX DEL
ITA/1466/20064/3/2008
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
COMMISSIONER OF INCOME TAX vs ANSAL BUILDWELL LTD.
ITA - 406 / 20074/3/2008
COMMISSIONER OF INCOME TAX DELHI II vs K.S.EXIM LTD.
ITA - 144 / 20083/3/2008
VESTAS RRB INDIA LTD. vs ADDL. COMMISSIONER OF INCOME TAX
ITA - 142 / 20083/3/2008
COMMISSIONER OF INCOME TAX vs VISHISTH CHAY VYAPAR LIMITED
ITA - 139 / 20083/3/2008
COMMISSIONER OF INCOME TAX vs SAMTEX FASHION LIMITED
ITA - 136 / 20083/3/2008
COMMISSIONER OF INCOME TAX vs MEENA GUPTA
ITA - 137 / 20083/3/2008
COMMISSIONER OF INCOME TAX CENTRAL I vs VISHWA DHARMAYATAN TRUST
ITA - 135 / 200829/2/2008
VESTAS RRB INDIA LTD. vs ADDL. COMMISSIONER OF INCOME TAX
ITA - 143 / 200829/2/2008
COMMISSIONER OF INCOMET AX vs DELHI RACE CLUB LTD
ITA - 128 / 200828/2/2008