← All Benches

ITAT Delhi Bench

81,626 judgments

COMMISSIONER OF INCOME TAX vs HEWLETT PACKARD (INDIA) LTD

ITA - 943 / 200731/3/2008

COMMISSIONER OF INCOME TAX vs HEWLETT PACKARD (INDIA) LTD

ITA - 934 / 200731/3/2008

COMMISSIONER OF INCOME TAX DELHI II vs MAHAAN FOODS LTD.

ITA - 789 / 200731/3/2008

THE COMMISSIONER OF INCOME TAX vs M/S MAHAAN FOODS LTD.

ITA-1552/200631/3/2008

COMMISSIONER OF INCOME TAX DELHI II vs MAHARASHTRA SEAMLESS LTD.

ITA - 237 / 200827/3/2008

COMMISSIONER OF INCOME TAX DEL vs SARA INTERNATIONAL LTD.

ITA/522/200727/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

THE COMMISSIONER OF INCOME TAX III vs SINARMAS PULP & PAPER (I) LTD.

ITA - 428 / 200825/3/2008

COMMISSIONER OF INCOME TAX vs U.P.DISTILLERS ASSOCIATION

ITA - 232 / 200825/3/2008

COMMISSIONER OF INCOME TAX DEL vs M/S MADHSY FILMS P.LTD.

ITA/347/200625/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX vs CARGO LINKERS

ITA - 218 / 200825/3/2008

NULON INDIA LTD. vs INCOME TAX OFFICER

ITA/80/200724/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

THE COMMISSIONER OF INCOME TAX V vs PEPSICO INDIA HOLDINGS P.LTD.

ITA - 201 / 200820/3/2008

ROHITASAVA CHAND vs COMMISSIONER OF INCOME TAX

ITA/611/200720/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DEL vs M/S EICHER LTD.

ITA/1094/200620/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX vs VIRGO MARKETING P.LTD.

ITA/100/200814/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DELHI VI vs USHA STUD & AGRICULTURAL FARMS LTD.

ITA/151/200814/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

DIRECTOR OF INCOME TAX vs SUMITOMO CORPORATION NEW DELHI

ITA - 186 / 200812/3/2008

DIRECTOR OF INCOME TAX, NEW DELHI vs SUMITOMO CORPORATION NEW DELHI

ITA - 180 / 200812/3/2008

J.K.Kashyap

ITA/391/200711/3/2008

COMMISSIONER OF INCOME TAX vs GOVIND NAGAR SUGAR LIMITED

ITA - 168 / 200810/3/2008