COMMISSIONER OF INCOME TAX vs. GOVIND NAGAR SUGAR LIMITED

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ITA - 168 / 2008HC Delhi10 March 20081 pages
For Petitioner: PREM LATA BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 168/2008 . COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. P.L.Bansal, Adv. versus . GOVIND NAGAR SUGAR LIMITED ..... Respondent Through . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA . O R D E R 10.03.2008 . Learned counsel for the Revenue seeks leave to withdraw this appeal with liberty to approach the Tribunal under Section 254(2) of the Income Tax Act, 1961 for rectification of its order. Liberty granted. Dismissed as withdrawn. . . MADAN B. LOKUR, J . . . V.B. GUPTA, J MARCH 10, 2008 rs . . . .

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