DIRECTOR OF INCOME TAX, NEW DELHI vs. SUMITOMO CORPORATION NEW DELHI

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ITA - 180 / 2008HC Delhi12 March 20081 pages
For Petitioner: SANJEEV SABHARWAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 180/2008 . DIRECTOR OF INCOME TAX, NEW DELHI ..... Appellant Through:Mr.Sanjeev Sabharwal, Adv. versus . . SUMITOMO CORPORATION NEW DELHI ..... Respondent Through:Mr.Prakash Kumar, Adv . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA . O R D E R 12.03.2008 CM No.1659/2008 Allowed, subject to all just exemption. ITA 180/2008 Notice. Learned counsel for the Assessee accepts notice and seeks some time to look in to the case papers. On his request, adjourned to 9th September, 2008. . MADAN B. LOKUR, J . . V.B. GUPTA, J . . MARCH 12, 2008 Bisht .

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