THE COMMISSIONER OF INCOME TAX V vs. PEPSICO INDIA HOLDINGS P.LTD.

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ITA - 201 / 2008HC Delhi20 March 20081 pages
For Petitioner: RASHMI CHOPRA

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 201/2008 . THE COMMISSIONER OF INCOME TAX V ..... Appellant Through:Mr.R.D.Jolly, Adv. versus PEPSICO INDIA HOLDINGS P.LTD. ..... Respondent . . Through:Mr.Prakash Kumar, Adv. CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA . O R D E R 20.03.2008 CM No.1995/2008 Allowed, subject to all just exceptions. ITA 201/2008 There is an adjournment slip in the matter. Notice. Learned counsel for the Assessee accepts notice and seeks some time to look into the case papers. To come up on 8th May, 2008. . MADAN B. LOKUR, J . . V.B. GUPTA, J MARCH 20, 2008 Bisht

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