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ITAT Delhi Bench

81,126 judgments

COMMISSIONER OF INCOME TAX DEL vs M/S BANSAL HIGH CARBONS PVT.LT

ITA/1121/200627/8/2007

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX vs M/S BALAJI WIRE PVT.LTD

ITA/1117/200627/8/2007

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DCE vs NORTHERN AROMATICS LTD.

ITA/208/200724/8/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR

COMMISSIONER OF INCOME TAX vs G.G.MEDICAL HEALTH CARE LTD.

ITA/465/200623/8/2007

COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD.

ITA - 754 / 200714/8/2007

ARUN MALIK vs COMMISSIONER OF INCOME TAX

ITA - 767 / 200713/8/2007

ARUN MALIK vs COMMISSIONER OF INCOME TAX

ITA - 766 / 200713/8/2007

COMMISSIONER OF INCOME TAX vs JITENDRA MOHAN

ITA - 747 / 200713/8/2007

THE COMMISSIONER MOF INCOME TAX V vs NESTLE INDIA LTD.

ITA - 727 / 200710/8/2007

COMMISSIONER OF INCOME TAX vs DLF INDUSTRIES LTD.

ITA - 723 / 200710/8/2007

COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD.

ITA - 726 / 20079/8/2007

THE COMMISSIONER OF INCOME TAX DELHI X vs RASHI AGGARWAL

ITA - 720 / 20079/8/2007

SUHIR ENGINEERING CO vs ASSTT. COMMISSIONR OF INCOME TAX

ITA - 724 / 20079/8/2007

COMMISSIONER OF INCOME TAX TDS vs GLOBAL INFOSYSTEMS LTD.

ITA - 703 / 20076/8/2007

DIRECTOR OF INCOME TAX EXEMPTI vs ANGREJI HATAO NIDHI

ITA/1075/200631/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

Director of Income Tax (Exemption) vs Angreji Hatao Nidhi

ITA-1075/200631/7/2007

COMMISSIONER OF INCOME TAX DELHI XI vs RAMAN KUMAR SOOD

ITA - 718 / 200730/7/2007

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD.

ITA/206/200625/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DEL vs M/S CAPITAL FLOUR MILLS P.LTD

ITA/128/200625/7/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX vs GENERAL ENGINEERING WORKS

ITA - 678 / 200725/7/2007