← All Benches
ITAT Delhi Bench
77,588 judgments
COMMISSIONER OF INCOME TAX vs LEAR AUTOMOTIVE INDIA LTD
ITA - 110 / 20105/2/2010
COMMISSIONER OF INCOME TAX vs BISHAN CHAND MUKESH KUMAR
ITA - 114 / 20104/2/2010
COMMISSIONER OF INCOME TAX vs THE BASTI SUGAR MILLS CO. LTD
ITA/232/20054/2/2010
COMMISSIONER OF INCOME TAX DELHI-IV vs HONEYWELL INTERNATIONAL (INDIA) PVT. LTD.
ITA - 95 / 20103/2/2010
COMMISSIONER OF INCOME TAX vs HARI RAM CHHAGAN LAL & PARTY
ITA - 1255 / 20082/2/2010
COMMISSIONER OF INCOME TAX vs HARI RAM CHHAGAN LAL & PARTY
ITA/1255/20082/2/2010
COMMISSIONER OF INCOME TAX vs EICHER LTD
ITA - 118 / 20101/2/2010
COMMISSIONER OF INCOME TAX vs SAMSUNG INDIA ELECTRONICS LTD.
ITA - 113 / 20101/2/2010
COMMISSIONER OF INCOME TAX DELHI IV vs IMPULSE INTERNATIONAL P.LTD.
ITA - 104 / 20101/2/2010
THE COMMISSIONER OF INCOME TAX-VI vs ULTIMATE FASHION MAKER LTD.
ITA-63/201029/1/2010
THE COMMISSIONER OF INCOME TAX-VI vs ULTIMATE FASHION MAKER LTD
ITA/63/201029/1/2010
COMMISSIONER OF INCOME TAX vs NATIOANL HOUSING BANK
ITA - 72 / 201028/1/2010
COMMISSIONER OF INCOME TAX vs ACC RIO TINTO EXPLORATION LTD
ITA/547/200928/1/2010
COMMISSIONER OF INCOME TAX vs DCM SHRIRAM INDUSTRIES LTD.
ITA - 80 / 201027/1/2010
DIRECTOR OF INCOME TAX vs INDIAN NATIONAL SCIENCE ACADEMY
ITA - 1345 / 200822/1/2010
Commissioner of Income Tax
ITA/119/200222/1/2010
COMMISSIONER OF INCOME TAX vs SAMSUNG INDIA ELECTRONICS LTD
ITA - 121 / 201021/1/2010
COMMISSIONER OF INCOME TAX vs SAMSUNG INDIA ELECTRONICS LTD
ITA - 120 / 201021/1/2010
THE COMMISSIONER OF INCOMET AX V vs EON TECHNOLOGY P.LTD.
ITA - 51 / 201021/1/2010
COMMISSIONER OF INCOME TAX vs AKOI SAAB HOTEL IMPERIAL
ITA - 91 / 201020/1/2010
