← All Benches
ITAT Delhi Bench
77,588 judgments
COMMISSIONER OF INCOME TAX vs INDIAN RAILWAY FINANCE CORPORATION LTD.
ITA - 70 / 201020/1/2010
COMMISSIONER OF INCOME TAX vs SHRI CHAND RATAN BAGRI
ITA - 31 / 201020/1/2010
COMMISSIONER OF INCOME TAX vs SHRI CHAND RATAN BAGRI
ITA/31/201020/1/2010
COMMISSIONER OF INCOME TAX vs GOETZE (INDIA) LTD
ITA/239/200820/1/2010
COMMISSIONER OF INCOME TAX vs WOODWARD GOVERNOR INDIA LTD.
ITA/82/201019/1/2010
GAUTAM CABLE INDUSTRIES vs DY. COMMISSIONER OF INCOME TAX
ITA/147/200918/1/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
GAUTAM CABLE INDUSTRIES vs DY. COMMISSIONER OF INCOME TAX
ITA/152/200918/1/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
GAUTAM CABLE INDUSTRIES vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 9
ITA - 1035 / 200718/1/2010
COMMISSIONER OF INCOME TAX vs GOYAL M G GASES LTD
ITA/829/200818/1/2010
COMMISSIONER OF INCOME TAX vs SMCC CONSTRUCTION INDIA FORMERLY MITSUI KENSETSU INDIA LTD.
ITA/12/201015/1/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX vs SADEN VIKAS INDIA LTD.
ITA - 14 / 201015/1/2010
COMMISSIONER OF INCOME TAX vs SMCC CONSTRUCTION INDIA FORMERLY MITSUI KENSETSU INDIA LTD.
ITA - 12 / 201015/1/2010
COMMISSIONER OF INCOME TAX vs VIMAL MOULDERS (INDIA) LTD.
ITA/1418/200914/1/2010
COMMISSIONER OF INCOME TAX vs COLLECTIONS
ITA - 21 / 201013/1/2010
COMMISSIONER OF INCOME TAX vs MICRO COMPUTER SERVICES
ITA - 25 / 201013/1/2010
COMMISSIONER OF INCOME TAX vs LODHI PROPERTY COMPANY LTD
ITA - 36 / 201012/1/2010
COMMSSIONER OF INCOME TAX vs INFO VERGIX TECHNOLOGIES LIMITED
ITA/613/200812/1/2010
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMSSIONER OF INCOME TAX vs INFO VERGIX TECHNOLOGIES LIMITED
ITA - 613 / 200812/1/2010
COMMISSIONER OF INCOME TAX vs VED PRAKASH MITTAL
ITA - 42 / 201011/1/2010
COMMISSIONER OF INCOME TAX vs SAMSUNG INDIA ELECTRONICS LTD
ITA - 40 / 201011/1/2010
