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ITAT Delhi Bench

77,588 judgments

COMMISSIONER OF INCOME TAX vs SAMSUNG INDIA ELECTRONICS LTD

ITA - 39 / 201011/1/2010

STEEL AUTHORITY OF INDIA LTD vs COMMISSIONER OF INCOME TAX

ITA - 38 / 201011/1/2010

COMMISSIONER OF INCOME TAX vs SMC CREDIT LTD.

ITA/726/20097/1/2010

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

COMMR. OF INCOME TAX vs RESEARCH PARK LAB. LTD

ITR/16/20016/1/2010

COMMR. OF INCOME TAX vs RESEARCH PARK LAB. LTD

ITR/8/20016/1/2010

COMMISSIONER OF INCOME TAX vs EICHER LTD

ITA - 117 / 20102/1/2010

Nimitya Properties Ltd. vs Commissioner of Income Tax & Others

W.P.(C)-8436/200923/12/2009

SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)

ITA/793/200923/12/2009

COMMISSIONER OF INCOME TAX - V vs RAIL TRACK INDIA LTD.

ITA/633/200823/12/2009

SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)

ITA/161/200823/12/2009

SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)

ITA/160/200823/12/2009

COMMISSIONER OF INCOME TAX vs NESTOR PHARMACEUTICALS LTD.

ITA/1204/200923/12/2009

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

ITA - 160 / 200823/12/2009

COMMISSIONER OF INCOME TAX - V vs RAIL TRACK INDIA LTD.

ITA-633/200823/12/2009

COMMISSIONER OF INCOME TAX, DELHI -IV vs D¿¿COR INVESTMENT & FINANCE LTD.

ITA-467/200823/12/2009

URMILA GAMBHIR vs COMMISSIONER OF INCOME TAX

ITA/12/200623/12/2009

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

C.I.T vs JACKSON ENGINEERS LTD

ITA/251/200823/12/2009

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

EKTA AGRO INDUSTRIES LTD. vs INCOME TAX OFFICER

ITA - 1246 / 200823/12/2009

SPEARHEAD DIGITAL STUDIO P.LTD. vs COMMISSIONER OF INCOME TAX

ITA - 755 / 200823/12/2009

COMMISSIONER OF INCOME TAX, DELHI-II vs KISHORI LAL CONSTRUCTION LTD.

ITA-783/200723/12/2009