← All Benches
ITAT Delhi Bench
77,588 judgments
M/s. Egon Zehnder International Pvt. Ltd. vs Commissioner of Income Tax, Delhi -IV
ITA-614/200923/12/2009
Commissioner of Income Tax vs Jackson Engineers Ltd.
ITA-251/200823/12/2009
Commissioner of Income Tax vs Shriram Pistons & Rings Limited
ITA-815/200723/12/2009
Commissioner of Income Tax vs AIMIL Limited
ITA-1063/200623/12/2009
The Commissioner of Income Tax ¿¿¿ II vs Jindal Equipments Leasing & Consultancy Services Ltd.
ITA-51/200923/12/2009
THE COMMISSIONER OF INCOME TAX vs MODIPON LTD.
ITA - 78 / 200923/12/2009
COMMISSIONER OF INCOME T AX DELHI II vs KISHORI LAL CONSTRUCTION LTD.
ITA - 783 / 200723/12/2009
COMMISSIONER OF INCOME TAX vs SHRIRAM PISTONS & RINGS LIMITED
ITA - 815 / 200723/12/2009
SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)
ITA/1154/200923/12/2009
THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.
ITA - 1186 / 200921/12/2009
THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.
ITA - 1180 / 200921/12/2009
THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.
ITA - 1193 / 200921/12/2009
THE COMMISSIONER OF INCOMT AX vs SAHARA AIRLINES LTD.
ITA - 1197 / 200921/12/2009
THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.
ITA - 1179 / 200921/12/2009
THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.
ITA - 1199 / 200921/12/2009
THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.
ITA - 1194 / 200921/12/2009
THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.
ITA - 1192 / 200921/12/2009
THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.
ITA - 1190 / 200921/12/2009
JBM INDUSTRIES LTD vs COMMISSIONER OF INCOME TAX
ITA - 1412 / 200921/12/2009
THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.
ITA - 1183 / 200921/12/2009
