← All Benches

ITAT Delhi Bench

77,588 judgments

THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.

ITA - 1182 / 200921/12/2009

P.C.BHANDARI & CO. vs ASSTT. COMMISSIONER OF INCOME TAX

ITA - 1272 / 200814/12/2009

COMMISSIONER OF INCOME TAX DELHI IV vs HEWITT ASSOCIATES (I) P.LTD.

ITA - 1332 / 200910/12/2009

HARJIT SINGH SALUJA vs COMMISSIONER OF INCOME TAX DELHI

ITA - 1392 / 20087/12/2009

PENGUIN BOOKS INDIA P.LTD. vs COMMISSIONER OF INCOME TAX

ITA - 27 / 20083/12/2009

THE COMMISSIONER OF INCOME TAX II vs LEARNING UNIVERSE P. LTD.

ITA - 1237 / 20091/12/2009

THE COMMISSIONER OF INCOME TAX IV, NEW DELHI vs IKEA TRADING I P.LTD.

ITA - 1264 / 200930/11/2009

THE COMMISSIONER OF INCOME TAX III vs SALORA INTERNATIONAL LTD.

ITA - 1222 / 200930/11/2009

COMMISSIONER OF INCOME TAX CENTRAL III vs VAIDAHI LEASE AND FINANCE PVT LTD

ITA - 367 / 200930/11/2009

COMMISSIONER OF INCOME TAX CENTRE III, vs PATLIPUTRA INTERNATIONAL TRADING LTD

ITA - 351 / 200930/11/2009

COMMISSIONER OF INCOME TAX CENTRAL III vs INDEPENDENT COURRIER PVT LT D

ITA - 337 / 200930/11/2009

COMMISSIONER OF INCOME TAX CENTRAL III vs HARMONY PSYCHIATRY CENTRE PVT LTD

ITA - 339 / 200930/11/2009

COMMISSIONER OF INCOME TAX vs UIKAM INVESTMENT & FINANCE PVT LTD

ITA - 333 / 200930/11/2009

COMMISSIONE OF INCOME TAX CENTRAL III vs PROFESSIONAL LEASING & CAPITAL SERVICE LTD

ITA - 350 / 200930/11/2009

C.I.T vs MAHARASHTRA SEAMLESS LTD

ITA - 804 / 200730/11/2009

COMMISSIONER OF INCOME TAX vs M/S BHARAT RASAYAN LIMITED

ITA - 765 / 200730/11/2009

COMMISSIONER OF INCOME TAX vs FLUOR DANIEL INDIA P.LTD

ITA - 1141 / 200830/11/2009

COMMISSINER OF INCOME TAX CENTRE III vs KANDLA PETROCHMICALS CORP. LTD

ITA - 336 / 200930/11/2009

C.I.T vs BHARAT RASAYAN LTD

ITA - 816 / 200730/11/2009

C.I.T vs MAHARASHTRA SEAMLESS LTD

ITA - 820 / 200730/11/2009