Search ITAT High Courts Supreme Court Phrases AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

COMMISSIONER OF INCOME TAX CENTRE III, vs PATLIPUTRA INTERNATIONAL TRADING LTD | BharatTax

Home/COMMISSIONER OF INCOME TAX CENTRE III, vs. PATLIPUTRA INTERNATIONAL TRADING LTD

COMMISSIONER OF INCOME TAX CENTRE III, vs. PATLIPUTRA INTERNATIONAL TRADING LTD

ITA - 351 / 2009HC Delhi30 November 200920 pages

For Petitioner: N.P.SAHNI, PRAKASH CHAND YADAV

No AI summary yet for this case.

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB

2009:DHC:9586-DB