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COMMISSINER OF INCOME TAX CENTRE III vs KANDLA PETROCHMICALS CORP. LTD | BharatTax

Home/COMMISSINER OF INCOME TAX CENTRE III vs. KANDLA PETROCHMICALS CORP. LTD

COMMISSINER OF INCOME TAX CENTRE III vs. KANDLA PETROCHMICALS CORP. LTD

ITA - 336 / 2009HC Delhi30 November 200920 pages

For Petitioner: N.P.SHANI, PRAKASH CHAND YADAV

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2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB

2009:DHC:9580-DB