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COMMISSIONER OF INCOME TAX CENTRAL III vs HARMONY PSYCHIATRY CENTRE PVT LTD | BharatTax

Home/COMMISSIONER OF INCOME TAX CENTRAL III vs. HARMONY PSYCHIATRY CENTRE PVT LTD

COMMISSIONER OF INCOME TAX CENTRAL III vs. HARMONY PSYCHIATRY CENTRE PVT LTD

ITA - 339 / 2009HC Delhi30 November 200920 pages

For Petitioner: N.P.SHANI, PRAKASH CHAND YADAV

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2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB

2009:DHC:9540-DB