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C.I.T vs MAHARASHTRA SEAMLESS LTD | BharatTax

Home/C.I.T vs. MAHARASHTRA SEAMLESS LTD

C.I.T vs. MAHARASHTRA SEAMLESS LTD

ITA - 820 / 2007HC Delhi30 November 200916 pages

For Petitioner: KAVITA JHA

No AI summary yet for this case.

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB

2009:DHC:9292-DB