COMMISSIONER OF INCOME TAX vs. SAMSUNG INDIA ELECTRONICS LTD

IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 39/2010 . . . COMMISSIONER OF INCOME TAX ..... Appellant Through : Ms Suruchi Aggarwal . versus . SAMSUNG INDIA ELECTRONICS LTD ..... Respondent Through : Mr Johnson Bara . CORAM: HON'BLE MR JUSTICE BADAR DURREZ AHMED HON'BLE MR JUSTICE SIDDHARTH MRIDUL . O R D E R 11.01.2010 CM 225/2010 Allowed subject to all just exceptions. ITA 39/2010 Issue notice limited to question (A) as proposed in paragraph 4 of the appeal memo. The learned counsel for the respondent accepts notice. Renotify on 17.05.2010. The learned counsel for the appellant has placed reliance on the decision in CIT v. NEPC India Ltd: 303 ITR 271. BADAR DURREZ AHMED, J . . . SIDDHARTH MRIDUL, J JANUARY 11, 2010 SR 30