COMMISSIONER OF INCOME TAX vs. NESTOR PHARMACEUTICALS LTD.
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 25th November,2009
Date of Decision: 23rd December, 2009
+ ITA 1204/2009
COMMISSIONER OF INCOME TAX (CENTRAL)-III DELHI ..... Appellant
Through: Mr. Sanjeev Sabharwal, Adv.
versus
NESTOR PHARMACEUTICALS LIMITED ..... Respondent
Through: Mr. C.S. Aggarwal, Sr. Adv. with Mr. Prakash Kumar, Adv.
% CORAM:
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL 1. Whether reporters of local papers may be allowed to see the judgment?
To be referred to the Reporter or not?
Whether the judgment should be reported in
the Digest?
J U D G M E N T
A.K. SIKRI, J.
For orders see ITA No. 1154/2009.
A.K. SIKRI, J.
SIDDHARTH MRIDUL, J.
DECEMBER 23, 2009 mk
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